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31 March 1997
Supreme Court 3 pages COMMITTEE OF MANAGEMENT Vs SREE KUMAR TIWARY
Bench: K. RAMASWAMY,D.P. WADHWA |
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31 March 1997
Supreme Court 2 pages LUXMI DEVI Vs STATE OF HARYANA
Bench: K. RAMASWAMY,D.P. WADHWA |
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31 March 1997
Supreme Court 1 pages STATE OF ORISSA Vs DAMODAR NAYAK
Bench: K. RAMASWAMY,D.P. WADHWA |
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31 March 1997
Supreme Court 2 pages HARINARAYAN SRIVASTAV Vs UNITED COMMERCIAL BANK
Bench: K. RAMASWAMY,D.P. WADHWA |
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31 March 1997
Supreme Court 1 pages U.P.S.R.T.C., ALIGARH Vs STATE OF U.P. & ORS.
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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31 March 1997
Supreme Court 9 pages STATE OF WEST BENGAL Vs O.P. LODHA & ANR, M/S. CHOWRINGHEE SALES BUREAU PRIVATE LTD
Bench: SUHAS C. SEN,SUJATA V. MANOHAR |
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31 March 1997
Supreme Court 0 pages G. RAMESAN Vs STATE OF KERALA
Case number: C.A. No.-002669-002669 / 1997 |
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27 March 1997
Supreme Court 14 pages RAJEEV MANKOTIA Vs THE SECY. TO THE PRESIDENT OF INDIA &ORS
Bench: K. RAMASWAMY,G. B. PATTANAIK |
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27 March 1997
Supreme Court 6 pages STATE OF PUNJAB Vs G.S. GILL
Bench: K. RAMASWAMY. G.B. PATTANAIK |
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27 March 1997
Supreme Court 6 pages MADANLAL SETHI Vs STATE OF M.P. .
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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27 March 1997
Supreme Court 4 pages S.C.V. REDDY Vs STATE OF KARNATAKA
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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27 March 1997
Supreme Court 2 pages STATE OF U.P. Vs BRIJ NATH MISRA
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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27 March 1997
Supreme Court 3 pages U O I Vs K.G. KULKARNI
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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27 March 1997
Supreme Court 2 pages S.K.PARAMESHWARI ANNA Vs THE COMMISSIONER .
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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27 March 1997
Supreme Court 2 pages GANPATBHAI M SOLANKI Vs DISTT COLLECTOR VADODRA
Bench: K. RAMASWAMY,G.B. PATTANAIK |