Showing 26701 - 26715 of 41947 judgements
04 April 1997
Supreme Court
3 pages
LAND ACQUISITION OFFICER Vs SHIVABAI .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-003002-003002 / 1997
Diary number: 79401 / 1996
Advocates: Vs SANGEETA KUMAR

04 April 1997
Supreme Court
7 pages
DMAI Vs

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-005957-005959 / 1983
Diary number: 65589 / 1983

04 April 1997
Supreme Court
9 pages
RAM LAKHAN RAI Vs STATE OF BIHAR

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000095-000095 / 1998
Diary number: 19330 / 1997

04 April 1997
Supreme Court
8 pages
M/S MADRAS INDUSTRIAL INVESTMENTCORPORATION LTD. Vs THE COMMISSIONER OF INCOME TAX,TAMIL NADU I, MADRAS

Bench: S.C. AGRAWAL,SUJATA V. MANOHAR
Case number: Appeal Civil 3531 of 1982

04 April 1997
Supreme Court
3 pages
SHRI SURESH CHANDRA Vs SHRI J.B. AGARWAL & ORS

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 3081 of 1997

03 April 1997
Supreme Court
2 pages
M/S. RAAG RANG & ANR. Vs THE GENERAL MANAGER DELHI TELEPHONES & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 3660 of 1986

03 April 1997
Supreme Court
2 pages
SRI NANDLAL TEJMAL KOTHARI Vs THE INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 3624 of 1986

03 April 1997
Supreme Court
2 pages
STATE OF WEST BENGAL Vs SMT. MAYA DUTTA & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 3139 of 1986

03 April 1997
Supreme Court
3 pages
S. VANATHAN MUTHURAJA Vs RAMALINGAM ALIASKRISHNAMURTHY GURUKKAL & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 3039 of 1986

03 April 1997
Supreme Court
2 pages
VENKAPPA GURAPPA HOSUR Vs KASAWWA C/O RANGAPPA KULGOD

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 2837 of 1986

03 April 1997
Supreme Court
3 pages
TEJRAM Vs PATIRAMBHAU

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 2834 of 1986

03 April 1997
Supreme Court
10 pages
DMAI Vs

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-005638-005640 / 1983
Diary number: 65389 / 1983

03 April 1997
Supreme Court
5 pages
A.S. GLITTRE D/5 I/S GARONNE & ORS. Vs COMMISSIONER OF INCOME TAX, KERALA- 11

Bench: K.S. PARIPOORNAN,S.P. KURDUKAR
Case number: Appeal Civil 8 of 1984

03 April 1997
Supreme Court
4 pages
SMT. SATHYAPREMA MANJUNATHA GOWDA Vs THE CONTROLLER OF ESTATE DUTY, KARNATAKA

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 3021 of 1986

03 April 1997
Supreme Court
3 pages
S. SIVAPRAKASAM Vs B.V. MUNIRAJ & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 2911 of 1986