Showing 26791 - 26805 of 41947 judgements
18 March 1997
Supreme Court
12 pages
COAL INDIA LTD. Vs CONTINENTAL TRANSPORT & CONST.CORPN.

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-002004-002004 / 1997
Diary number: 17615 / 1995

18 March 1997
Supreme Court
2 pages
POLAMMARASETTI VARANA VENKA SATYANANARAYANA Vs SUDDHA APPARAO NAIDU (DEAD ) AND ORS RESPONDENT

Bench: G.N. RAY,G.T. NANAVATI
Case number: Appeal (civil) 1738 of 1987

18 March 1997
Supreme Court
0 pages
L. Chandra Kumar Vs Union of India and others

Bench: A.M. Ahmadi CJI , M.M. Punchhi , K. Ramaswamy , S.P. Bharucha , S. Saghir
Case number: Appeal (civil) 481 of 1980

17 March 1997
Supreme Court
2 pages
SATI RANI SEN Vs INDIAN STANDARD CASTING CO

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002545-002545 / 1997
Diary number: 79338 / 1996
Advocates: Vs SUNIL KUMAR JAIN

17 March 1997
Supreme Court
5 pages
MOHAN LAL Vs STATE OF H P

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002417-002417 / 1997
Diary number: 79317 / 1996
Advocates: Vs NANITA SHARMA

17 March 1997
Supreme Court
2 pages
PALLAVA GRANITES INDS INDIA Vs GOVT OF A P

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-003146-003147 / 1997
Diary number: 2266 / 1997
Advocates: Vs S.. UDAYA KUMAR SAGAR

17 March 1997
Supreme Court
2 pages
MANAGING COMMITTEE OF M.M.DEGREE COLLEGE Vs VICE CHANCELLOR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002548-002548 / 1997
Diary number: 79339 / 1996

17 March 1997
Supreme Court
2 pages
GANESH Vs STATE OF MAHARASHTRA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002537-002537 / 1997
Diary number: 79337 / 1996

17 March 1997
Supreme Court
2 pages
POWER FINANCE CORPN Vs PRAMOD KR BHATIA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002416-002416 / 1997
Diary number: 95 / 1997
Advocates: Vs MADHU SIKRI

17 March 1997
Supreme Court
2 pages
U.P. AVAS EVAM VIKAS PARISHAD Vs UDAI RAM (D) BY LRS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002409-002409 / 1997
Diary number: 79312 / 1996
Advocates: Vs JITENDRA MOHAN SHARMA

17 March 1997
Supreme Court
2 pages
K PONNAMMA Vs STATE OF KERALA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-004885-004885 / 1997
Diary number: 3163 / 1997

17 March 1997
Supreme Court
2 pages
HUKAM RAJ KHINVASARA Vs U O I

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002237-002237 / 1997
Diary number: 79308 / 1996

17 March 1997
Supreme Court
2 pages
U O I Vs BRIJ LAL THAKUR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002236-002236 / 1997
Diary number: 79307 / 1996
Advocates: Vs SATYA MITRA GARG

17 March 1997
Supreme Court
1 pages
FLAG OFFICER COMMANDING IN CHIEF Vs M.A. RAJANI

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002235-002235 / 1997
Diary number: 61737 / 1997

14 March 1997
Supreme Court
4 pages
PUNJAB STATE ELECTRICITY BOARD Vs ASHWANI KUMAR

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-002507-002507 / 1997
Diary number: 89580 / 1993
Advocates: Vs AMITA GUPTA