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PETITIONER: POST GRADUATE INSTITUTE OFMEDICAL EDUCATION & RESEARCH ETC.

       Vs.

RESPONDENT: K.L. NARASIMHAN & ANR. ETC.

DATE OF JUDGMENT:       02/05/1997

BENCH: K. RAMASWAMY, S. SAGHIR AHMAD, G.B. PATTANAIK

ACT:

HEADNOTE:

JUDGMENT:                             WITH          CIVIL APPEAL NOS. 3175,3177 & 3176 OF 1997   (Arising out of SLP (C) Nos. 17366/92, 420 and 3028/93)                             AND              WRIT PETITION (C) NO. 781 OF 1995                           O R D ER      In view of the judgments by Hon’ble K.Ramaswamy, J. and concurring judgment  by Hon’ble  G.B. Pattanaik, the appeals are allowed  and the  writ petition  is disposed of, but, in the circumstances, without costs.