Showing 26131 - 26145 of 41947 judgements
02 December 1997
Supreme Court
35 pages
STATE OF RAJASTHAN Vs PRAKASH CHAND

Bench: A.S. ANAND,M.K. MUKHERJEE,K. VENKATASWAMI
Case number: Crl.A. No.-001145-001145 / 1997
Diary number: 15774 / 1997
Advocates: Vs K. L. JANJANI

02 December 1997
Supreme Court
3 pages
MALKIAT SINGH Vs JOGINDER SINGH

Bench: A.S. ANAND,V.N. KHARE
Case number: C.A. No.-008474-008474 / 1997
Diary number: 2852 / 1997
Advocates: Vs NARESH BAKSHI

02 December 1997
Supreme Court
11 pages
MISS KANTA UDHARAM JAGASIA Vs SHRI C.K.S. RAO

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: C.A. No.-005309-005309 / 1992
Diary number: 77829 / 1991

02 December 1997
Supreme Court
9 pages
M/S. MADDI VENKATARAMAN & CO. (P) LTD. Vs THE COMMISSIONER OF INCOME TAX

Bench: SUHAS C. SEN,S. SAGHIR AHMAD
Case number: Appeal Civil 4205 of 1985

02 December 1997
Supreme Court
4 pages
M/S. STP LIMITED Vs COLLECTOR OF CENTRAL EXCISE, PATNA & ORS.

Bench: S.P. BHARACHA,SUHAS C. SEN
Case number: Appeal Civil 3234 of 1991

02 December 1997
Supreme Court
6 pages
SMT. MEHRUNNISA & ORS. Vs SMT. VISHAM KUMARI & ANR.

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Appeal Civil 10798 of 1990

02 December 1997
Supreme Court
3 pages
S. VIJI Vs COMMISSIONER OF GIFT TAX

Bench: SUHAS C. SEN,V.N. KHARE
Case number: Appeal Civil 6239 of 1990

02 December 1997
Supreme Court
9 pages
STATE OF TAMIL NADU Vs P. MUNIAPPAN ETC.

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Appeal Criminal 137 of 1992

01 December 1997
Supreme Court
0 pages
ASHWANI KR SHARMA Vs YADUVANSH SINGH

Case number: C.A. No.-001702-001702 / 1997
Diary number: 3171 / 1997

01 December 1997
Supreme Court
7 pages
ARUN TEWARI Vs ZILA MANSAVI SHIKSHAK SANGH .

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAY
Case number: C.A. No.-000077-000077 / 1995
Diary number: 8465 / 1994

01 December 1997
Supreme Court
2 pages
RAJASTHAN ADULT EDU. ASSN. Vs ASHOKA BHATACHARYA

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-005071-005071 / 1996
Diary number: 13772 / 1995
Advocates: MANIK KARANJAWALA Vs

01 December 1997
Supreme Court
5 pages
DMAI Vs

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Crl.A. No.-000252-000252 / 1992
Diary number: 85746 / 1992

01 December 1997
Supreme Court
8 pages
THE U.P. COOPERATIVE FEDERATION LTD. Vs SHRI RAM SINGH YADAV & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 3052 of 1992

28 November 1997
Supreme Court
0 pages
DUKHISHYAM BENUPANI Vs ARUN KR BAJORIA

Case number: Crl.A. No.-001116-001116 / 1997
Diary number: 13994 / 1997
Advocates: Vs SARLA CHANDRA

28 November 1997
Supreme Court
6 pages
K.S. YADAV Vs STATE OF H.P. .

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-006932-006932 / 1995
Diary number: 12775 / 1994