Judgements

COMMR., AGRA Vs ROHTAS SINGH

Bench: SUJATA V. MANOHAR,G.T. NANAVATI
Case number: C.A. No.-008588-008589 / 1997
Diary number: 79713 / 1996
Advocates: Vs PRASHANT KUMAR

DMAI Vs

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000357-000358 / 1987
Diary number: 70574 / 1987

DMAI Vs

Bench: S.C. SEN,M. SRINIVASAN
Case number: C.A. No.-003030-003031 / 1989
Diary number: 72274 / 1989

HARPAL SINGH Vs THE STATE OF HARYANA (WITH CRL. M.P. NO.1482/85)

Bench: G.T. NANAVATI,G.B. PATTANAIK
Case number: Appeal Criminal 71 of 1983

MST.HARKORI Vs STATE OF RAJASTHAN

Bench: G.T. NANAVATI,G.R. PATTANAIK
Case number: Appeal Criminal 458 of 1989

NARANJAN SINGH Vs KULDIP SINGH & ORS.

Bench: G.T. NANAVATI,G.B. PATTANAIK
Case number: Appeal Criminal 577 of 1989

P. VIRUDHACHALAM & ORS. Vs THE MANAGEMENT OF LOTUS MILLS & ANR.

P. VIRUDHACHALAM & ORS. Vs THE MANAGEMENT OF LOTUS MILLS & ANR.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO.
Case number: Appeal Civil 4852 of 1989

MISS P. SARADA Vs COMMISSIONER OF INCOME TAX (CENTRAL), MADRAS

Bench: SUHAS C. SEN,K. VENKATASWAMI
Case number: Appeal Civil 649 of 1987

PRAKASH HIRAMAN HINGANE Vs STATE OF MAHARASHTRA

Bench: G.T. NANAVATI,G.B. PATTANAIK
Case number: Appeal Criminal 578 of 1989

NILGIRIS BAR ASSON. Vs T.K. MAHALINGAM

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-001176-001176 / 1997
Diary number: 79727 / 1996

UNION OF INDIA Vs IC-14827 MAJOR A. HUSSAIN

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-006257-006257 / 1995
Diary number: 348 / 1995
Advocates: ANIL KATIYAR Vs V. G. PRAGASAM

ORIENTAL INSURANCE CO. LTD Vs INDERJIT KAUR .

Bench: CJI,S.P. BHARUCHA,S.C. SEN
Case number: C.A. No.-008570-008570 / 1997
Diary number: 72384 / 1994
Advocates: PARMANAND GAUR Vs

MAHESH KUMAR MUDGIL Vs STATE OF UTTAR PRADESH & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 2863 of 1989

H U D A Vs ANIL SABHARWAL

Bench: B.N. KIRPAL
Case number: C.A. No.-008637-008637 / 1997
Diary number: 9365 / 1997
Advocates: Vs ANU MOHLA