Judgements

STATE OF TAMIL NADU Vs SURESH (A-2)

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000153-000154 / 1991
Diary number: 78716 / 1991
Advocates: Vs DEBASIS MISRA

JAIN SPINNERS LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: CJI,B.N. KIRPAL
Case number: C.A. No.-003829-003829 / 1996
Diary number: 78867 / 1996

RAJESH AHUJA Vs MANOJ MITTAL

Bench: CJI,B.N. KIRPAL
Case number: C.A. No.-008638-008639 / 1997
Diary number: 10573 / 1997
Advocates: Vs PRAMOD DAYAL

H.U.D.A. & ANR. Vs ANIL SABHARWAL & ORS.[ WITH I.A.NOS.4 & 5/97 IN C.A.NO. 863

BHASKARAN ETC.MANOHARAN @ BABU Vs STATE OF KERALA

JAIN SPINNERS LED. Vs COLLECTOR OF CENTRAL EXCISE

KASAM ABDULLA HAFIZ Vs STATE OF MAHARASHTRA

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Crl.A. No.-000551-000551 / 1993
Diary number: 81749 / 1993
Advocates: Vs SHIVAJI M. JADHAV

SUMITOMO HEAVY INDUSTRIES LTD. Vs ONGC LTD. & ORS.

Bench: S.P. BHARUCHA,S.C. SEN
Case number: Appeal Civil 8341 of 1997

TARAK NATH SING & ANR. Vs STATE OF WEST BENGAL

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 11 of 1988

ORIENTAL INSURANCE CO. LTD. Vs SUNITA RATHI & ORS.

Bench: S.P. BHARUCHA,A.P. MISRA
Case number: Appeal Civil 8504 of 1997

KERALA AGR. UNIVERSITY Vs K.R. ANIL

Case number: C.A. No.-008676-008676 / 1997
Diary number: 79718 / 1996
Advocates: Vs BABY KRISHNAN

R K KRISHNA KUMAR Vs STATE OF ASSAM

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-001157-001157 / 1997
Diary number: 19483 / 1997

AMARNATH ASHRAM TRUST SOCIETY Vs GOVERNOR OF U.P.

Bench: G.T. NANAVATI,G.B. PATTANAIK
Case number: C.A. No.-008496-008496 / 1997
Diary number: 79708 / 1996
Advocates: Vs E. C. AGRAWALA

COLLECTOR OF CENTRAL EXCISE, MADRAS Vs M/S MRF LIMITED ETC.

Bench: S.P. BHARUCHA,S.C. SEN
Case number: Appeal Civil 2940 of 1991

COMMR. OF INCOME TAX, BANGALORE Vs SHREE MANJUNATHEAWARA PACKING PRODUCTS

Bench: G.T. NANAVATI,M. JAGANNADHA RAO.
Case number: C.A. No.-008467-008467 / 1997
Diary number: 19598 / 1995