Showing 26176 - 26190 of 41947 judgements
25 November 1997
Supreme Court
24 pages
STATE OF TAMIL NADUREPRESENTED BY SECRETARY,HOUSING DEPTT., Vs K.SABANAYAGAM & ANR. ETC.

Bench: S.B. MAJHUDAR,M. JAGANNADHA RAO.
Case number: Appeal Civil 4559 of 1989

25 November 1997
Supreme Court
0 pages
M/S.SHREE BHAGWATI ROLLER FLOUR MILLS Vs COMMNR OF SALES (TRADE) TAX

Case number: C.A. No.-008282-008295 / 1997
Diary number: 1785 / 1997

24 November 1997
Supreme Court
3 pages
B.V.NARASAYYA Vs STATE OF A.P.

Bench: M.K. MUKHERJEE
Case number: Crl.A. No.-000385-000385 / 1996
Diary number: 18916 / 1993
Advocates: Vs GUNTUR PRABHAKAR

24 November 1997
Supreme Court
5 pages
GOVT. OF ORISSA Vs HARAPRASAD DAS .

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-008258-008258 / 1997
Diary number: 61817 / 1997
Advocates: Vs RADHA SHYAM JENA

24 November 1997
Supreme Court
13 pages
CHARAN LAL SAHU Vs SHRI K.R. NARAYANAN

Bench: AGRAWAL, S.C. (J),RAY, G.N. (J),ANAND, A.S. (J),BHARUCHA S.P. (J),RAJENDRA BABU, S. (J)
Case number: ELECT.PET.(C) No.-000001-000001 / 1997
Diary number: 13675 / 1997
Advocates: PETITIONER-IN-PERSON Vs

24 November 1997
Supreme Court
2 pages
DHARTI PAKAR MADAN LAL AGARWAL Vs SHRI K.R. NARAYANAN & ORS.

Bench: AGRAWAL, S.C. (J),RAY, G.N. (J),ANAND, A.S. (J),BHARUCHA S.P. (J),RAJENDRA BABU, S. (J)
Case number: Writ Petition (Civil) 622 of 1997

24 November 1997
Supreme Court
2 pages
DHARTI PAKAR MADAN LAL AGARWAL Vs K.R. NARAYANAN & ORS.

Bench: S.C.AGRAWAL,G.N.RAY,A.S.ANAND,S.P.BHARUCHA,S.RAJENDRA BABU
Case number: Writ Petition (civil) 622 of 1997

24 November 1997
Supreme Court
13 pages
CHARAN LAL SAHU & ANR. Vs K.R. NARAYANAN & ANR.

Bench: S.C.AGRAWAL,G.N.RAY,A.S.ANAND,S.P.BHARUCHA,S.RAJENDRA BABU
Case number: Election Petition 1 of 1997

21 November 1997
Supreme Court
6 pages
VIKRAM SINGH Vs RAJ SINGH .

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000052-000053 / 1984
Diary number: 65743 / 1984
Advocates: GIRISH CHANDRA Vs VIDYA DHAR GAUR

21 November 1997
Supreme Court
2 pages
KRISHI UTPADAN MANDI SAMITI Vs MOTI LAL

Bench: G.T. NANAVATI,S.P. KURKUKAR
Case number: C.A. No.-008334-008334 / 1997
Diary number: 79704 / 1996

21 November 1997
Supreme Court
3 pages
RAJENDRA KUMAR Vs STATE OF U.P.

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Appeal Criminal 1964 of 1996

20 November 1997
Supreme Court
5 pages
M.C.MEHTA Vs UNION OF INDIA .

Bench: B.N. KIRPAL,V.N. KHARE
Case number: W.P.(C) No.-003727-003727 / 1985
Diary number: 63997 / 1985
Advocates: PETITIONER-IN-PERSON Vs A. SUBHASHINI

20 November 1997
Supreme Court
2 pages
A.K. ROUT Vs STATE OF BIHAR

Bench: G.N. RAY,S.P. BHARUCHA
Case number: C.A. No.-008336-008336 / 1997
Diary number: 20298 / 1994

20 November 1997
Supreme Court
5 pages
DMAI Vs

Bench: SUJATA V. MANOHAR
Case number: C.A. No.-000385-000389 / 1992
Diary number: 85513 / 1992

20 November 1997
Supreme Court
2 pages
MOHAN SINGH Vs STATE OF U.P.

Bench: G.T. NANAVATI,G.B. PATTANAIK
Case number: Appeal Criminal 49 of 1989