Showing 26086 - 26100 of 41947 judgements
11 December 1997
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs BANDU @ PRADIP PUNDALIK & ORS. ETC.

Bench: G.T. NANAVATI,G.B. PATTANAIK
Case number: Appeal Criminal 656 of 1989

11 December 1997
Supreme Court
10 pages
THE STATE BANK OF INDIA Vs SHRI C.B. DHALL

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 10078 of 1983

11 December 1997
Supreme Court
2 pages
SIRPUR PAPER MILLS LTD. Vs THE COLLECTOR OF CENTRAL EXCISE, HYDERABAD

Bench: SUHAS C. SEN,K.T. THOMAS
Case number: Appeal Civil 527 of 1988

10 December 1997
Supreme Court
2 pages
DMAI Vs

Bench: G.T. NANVATI,G.B. PATTANAIK
Case number: Crl.A. No.-000632-000633 / 1989
Diary number: 71954 / 1989

10 December 1997
Supreme Court
3 pages
UNITED BANK OF INDIA Vs B T W INDS LTD

Bench: S.C. AGARWAL,S. RAJENDRA BABU
Case number: C.A. No.-008595-008595 / 1997
Diary number: 6660 / 1997
Advocates: Vs SHRISH KUMAR MISRA

10 December 1997
Supreme Court
2 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: B.N. KIRPAL,V.N. KHARE
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

10 December 1997
Supreme Court
7 pages
BANWARI RAM ORS. Vs STATE OF UP

Bench: G.T. NANAVATI,G.B. PATTANAIK
Case number: Appeal Criminal 8 of 1980

10 December 1997
Supreme Court
5 pages
M/S. CONSTRUCTION INDIA ETC. Vs SECRETARY, WORKS DEPARTMENT, GOVERNMENT OF ORISSA & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 858 of 1987

10 December 1997
Supreme Court
3 pages
THE STATE OF KARNATAKA Vs SHIVAPPA GURUSIDDAPPA & ORS. ETC.

Bench: G.T. NANAVATI,G.B. PATTANAIK
Case number: Appeal Criminal 634 of 1989

10 December 1997
Supreme Court
3 pages
COLLECTOR OF CUSTOMS, BOMBAY Vs M/S HARDIK INDUSTRIAL CORPORATION

Bench: S.P. BHARUCHA,A.P. MISRA
Case number: Appeal Civil 10411 of 1996

09 December 1997
Supreme Court
0 pages
DEVA DOSS (DEAD) Vs VEERA M AMMAN KOLI AEHALUR

Case number: C.A. No.-008581-008581 / 1997
Diary number: 7580 / 1997
Advocates: Vs A. T. M. SAMPATH

09 December 1997
Supreme Court
10 pages
ORISSA SPONGE IRON LTD Vs STATE OF ORISSA

Bench: S.C. SEN,M. JAGANNADHA RAO.
Case number: C.A. No.-008580-008580 / 1997
Diary number: 79712 / 1996
Advocates: Vs KIRTI RENU MISHRA

09 December 1997
Supreme Court
9 pages
DMAI Vs

Bench: SUHAS C. SEN,S. SAGHIR AHMAD
Case number: C.A. No.-004589-004590 / 1992
Diary number: 85431 / 1992

09 December 1997
Supreme Court
10 pages
Vs

Bench: M.C. SEN,M. SRINIVASAN
Case number: /
Diary number: 2 / 0208

09 December 1997
Supreme Court
3 pages
RAJENDER MAHTON Vs STATE OF BIHAR

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Crl.A. No.-000888-000888 / 1996
Diary number: 76420 / 1996
Advocates: SUDHIR KULSHRESHTHA Vs