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11 December 1997
Supreme Court 3 pages STATE OF MAHARASHTRA Vs BANDU @ PRADIP PUNDALIK & ORS. ETC.
Bench: G.T. NANAVATI,G.B. PATTANAIK |
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11 December 1997
Supreme Court 10 pages THE STATE BANK OF INDIA Vs SHRI C.B. DHALL
Bench: SUJATA V. MANOHAR,D.P. WADHWA |
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11 December 1997
Supreme Court 2 pages SIRPUR PAPER MILLS LTD. Vs THE COLLECTOR OF CENTRAL EXCISE, HYDERABAD
Bench: SUHAS C. SEN,K.T. THOMAS |
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10 December 1997
Supreme Court 2 pages DMAI Vs
Bench: G.T. NANVATI,G.B. PATTANAIK |
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10 December 1997
Supreme Court 3 pages UNITED BANK OF INDIA Vs B T W INDS LTD
Bench: S.C. AGARWAL,S. RAJENDRA BABU |
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10 December 1997
Supreme Court 2 pages M.C.MEHTA Vs UNION OF INDIA
Bench: B.N. KIRPAL,V.N. KHARE |
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10 December 1997
Supreme Court 7 pages BANWARI RAM ORS. Vs STATE OF UP
Bench: G.T. NANAVATI,G.B. PATTANAIK |
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10 December 1997
Supreme Court 5 pages M/S. CONSTRUCTION INDIA ETC. Vs SECRETARY, WORKS DEPARTMENT, GOVERNMENT OF ORISSA & ORS.
Bench: SUJATA V. MANOHAR,D.P. WADHWA |
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10 December 1997
Supreme Court 3 pages THE STATE OF KARNATAKA Vs SHIVAPPA GURUSIDDAPPA & ORS. ETC.
Bench: G.T. NANAVATI,G.B. PATTANAIK |
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10 December 1997
Supreme Court 3 pages COLLECTOR OF CUSTOMS, BOMBAY Vs M/S HARDIK INDUSTRIAL CORPORATION
Bench: S.P. BHARUCHA,A.P. MISRA |
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09 December 1997
Supreme Court 0 pages DEVA DOSS (DEAD) Vs VEERA M AMMAN KOLI AEHALUR
Case number: C.A. No.-008581-008581 / 1997 |
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09 December 1997
Supreme Court 10 pages ORISSA SPONGE IRON LTD Vs STATE OF ORISSA
Bench: S.C. SEN,M. JAGANNADHA RAO. |
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09 December 1997
Supreme Court 9 pages DMAI Vs
Bench: SUHAS C. SEN,S. SAGHIR AHMAD |
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09 December 1997
Supreme Court 10 pages Vs
Bench: M.C. SEN,M. SRINIVASAN |
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09 December 1997
Supreme Court 3 pages RAJENDER MAHTON Vs STATE OF BIHAR
Bench: M.M. PUNCHHI,M. SRINIVASAN |