Judgements

AJAIB SINGH Vs STATE OF PUNJAB

Bench: G.T. NANAVATI,B.N. KIRPAL
Case number: Crl.A. No.-000361-000361 / 2000
Diary number: 12590 / 1999

BHOLA TURHA Vs STATE OF BIHAR

Bench: G.T. NANAVATI,B.N. KIRPAL
Case number: Appeal Criminal 321 of 1989

JAGBIR WALIA Vs DELHI ADMINISTRATION

Bench: G.T. NANAVATI,B.N. KIRPAL
Case number: Appeal Criminal 243 of 1988

UNION OF INDIA Vs BALIAR SINGH

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-008327-008327 / 1997
Diary number: 9069 / 1997

DMAI Vs

Bench: G.T. NANAVATI,B.N. KIRPAL
Case number: Crl.A. No.-000236-000237 / 1989
Diary number: 71987 / 1989

Vs

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: /
Diary number: 1 / 4068

SURAT TEXTILE MARKET CO-OP S&W SO. LTD. Vs THE MUNICIPAL CORPN.OF THE CITY OF SURAT

Bench: A.S. ANAND,S. RAJENDRA BABU
Case number: C.A. No.-001597-001597 / 1991
Diary number: 74251 / 1991
Advocates: Vs S. C. PATEL

KASAMBHAI F GHANCHI Vs CHANDUBHAI D RAJPUT

Bench: B.N. KIRPAL,M. JAGANNADHA RAO
Case number: C.A. No.-008279-008279 / 1997
Diary number: 15280 / 1997
Advocates: Vs ANIL SHRIVASTAV

U O I Vs W.S. CHONA

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-008273-008273 / 1997
Diary number: 79703 / 1996

THE STATE OF PUNJAB Vs NARANJAN DASS DOOMRA RICE&GEN.MILLS &ORS

Bench: S.P. BHARUCHA,S.C. SEN
Case number: C.A. No.-004451-004468 / 1991
Diary number: 78689 / 1991
Advocates: Vs P. N. PURI

RAM KATORI & ANR. Vs LAIQ SINGH & ANR.

Bench: G.T. NANAVATI,B.N. KIRPAL
Case number: Appeal Criminal 221 of 1989

RAJINDER SING & ANR. Vs THE STATE OF BIHAR

Bench: G.T. NANAVATI,B.N. KIRPAL
Case number: Appeal Criminal 78 of 1989

STATE OF RAJASTHAN Vs PRAKASH CHAND & ORS.

Bench: S.P. BHARUCHA,S.C. SEN

SHRI LALJIBHAI PARMAR & ANR. Vs RAMESH M. PARMAR & ANR.

M/S. BEJGAM VEERANNA VENKATA NARASIMLOO ETC. Vs STATE OF ANDHRA PRADESH & ORS.

Bench: S.P. BHARUCHA,SUHAS C. SEN
Case number: Appeal Civil 3196 of 1981