Showing 26146 - 26160 of 41947 judgements
28 November 1997
Supreme Court
4 pages
RAJIV MITTAL Vs MAHARASHRI DAYANAND UNIVERSITY

Bench: J.S. VERMA,B.N. KIRPAL,M. SRINIVASAN
Case number: C.A. No.-006613-006613 / 1997
Diary number: 12612 / 1997
Advocates: Vs K. K. MOHAN

28 November 1997
Supreme Court
3 pages
STATE OF U.P. & ANR. Vs JOGENDRA SINGH & ANR.

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: Appeal Civil 2061 of 1991

28 November 1997
Supreme Court
3 pages
VINITA M. KHANOLKAR Vs PRAGNA M. PAI & ORS.

Bench: S.B. MAJMUDAR,K. VENKATASWAMI

27 November 1997
Supreme Court
1 pages
ASSISTANT FOREST CONSERVATOR & ORS. Vs SHARAD RAMCHANDRA KALE

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 617 of 1989

27 November 1997
Supreme Court
2 pages
STATE OF PUNAJAB Vs SARUP SINGH

27 November 1997
Supreme Court
2 pages
AVTAR SINGH & ORS. ETC.HARENDRA SINGH AND ANR. Vs BHAJAN SINGH & ORS. ETC.STATE OF MADHYA PRADESH

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 428 of 1989

27 November 1997
Supreme Court
2 pages
JAG NARAIN DUSADH & ANR. Vs THE STATE OF BIHAR

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 422 of 1989

27 November 1997
Supreme Court
3 pages
ELKUR JAMEESU Vs PUBLIC PROSECUTOR, HIGH COURT OF A.P.

Bench: M.K. MUKHERJEE,S.P. KURDUKAR,K.T. THOMAS
Case number: Crl.A. No.-000395-000395 / 1996
Diary number: 14798 / 1995
Advocates: B. KANTA RAO Vs GUNTUR PRABHAKAR

27 November 1997
Supreme Court
12 pages
SURESH KUMAR BHIKAMCHAND JAIN Vs PANDEY AJAY BHUSHAN .

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Crl.A. No.-001114-001115 / 1997
Diary number: 4037 / 1997

27 November 1997
Supreme Court
38 pages
NAGA PEOPLE'S MOVEMENT, OF HUMAN RIGHTS ETC. ETC. Vs UNION OF INDIA

Bench: CJI, M.M. PUNCHHI, S.C. AGARWAL, A.S. ANAND, S.P. BHARUCHA

27 November 1997
Supreme Court
10 pages
TVL K.A.K. ANWAR & CO. ETC. Vs STATE OF TAMIL NADU

Bench: S.C. SEN,B.N. KIRPAL,K.T. THOMAS
Case number: Appeal Civil 8377 of 1997

27 November 1997
Supreme Court
2 pages
STATE OF PUNJAB Vs SARUP SINGH

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 592 of 1989

27 November 1997
Supreme Court
7 pages
SMT. RAJ KUMARI CECIL Vs THE MANAGING COMMITTEE OF LAXMI NARAIN BHAGWATI DEVIVIDYA M

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 3155 of 1995

26 November 1997
Supreme Court
2 pages
DMAI Vs

Bench: G.T. NANAVATI,B.N. KIRPAL
Case number: Crl.A. No.-000568-000568 / 1985
Diary number: 66731 / 1985
Advocates: K. SHARDA DEVI Vs

26 November 1997
Supreme Court
2 pages
STATE OF MAHARASHTRA Vs RAMESH TAURANI

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-001112-001112 / 1997
Diary number: 19419 / 1997
Advocates: Vs A. S. BHASME