Judgements

V.S.CHARATI Vs HUSSEIN NHANU JAMADAR(DEAD) BY L.RS

Bench: SUJATA V. MONOHAR,G.B.PATTANAIK
Case number: Appeal (civil) 1874 of 1984

RAFAT ALL V. Vs SUGNI BAI AND OTHERS

V.S.CHARATI Vs HUSSEIN NHANU JAMADAR(DEAD) BY L.RS

VAIJANATH & ORS. Vs GURAMMA & ANR.

STATE OF BIHAR & ORS. Vs STEEL CITY BEVERAGES LTD, & ANR.

RAFAT ALI Vs SUGNI BAI

Bench: S. SAGHIR AHMAD,K.T. THOMAS.
Case number: C.A. No.-005777-005777 / 1998
Diary number: 6040 / 1998
Advocates: Vs CHITRA MARKANDAYA

VAIJANATH Vs GURAMMA

Bench: SUJATA V. MANOHAR,,G.B. PATTANAIK.
Case number: C.A. No.-004379-004379 / 1996
Diary number: 959 / 1994
Advocates: Vs RAKESH K. SHARMA

SURINDER KUMAR Vs STATE OF PUNJAB

Bench: M.K. MUKHERJEE,G.B. PATTANAIK,S.P. KURDUKAR.
Case number: Crl.A. No.-000667-000667 / 1997
Diary number: 9948 / 1997

SANCHALAKSHRI Vs VIJAYKUMAR R. MEHTA

Bench: S.P.BHARUCHA,G.T.NANAVATI,B.N.KIRPAL
Case number: C.A. No.-007789-007789 / 1997
Diary number: 18922 / 1997
Advocates: Vs ABHIJAT P. MEDH

STATE OF BIHAR Vs STEEL CITY BEVERAGES

Bench: S.P.BHARUCHA,G.T.NANAVATI,B.N.KIRPAL.
Case number: C.A. No.-012556-012556 / 1996
Diary number: 76661 / 1996
Advocates: Vs EJAZ MAQBOOL

SANCHALAKSHRI Vs VIJAYKUMAR R. MEHTA

Bench: S.P.BHARUCHA,G.T.NANAVATI,B.N.KIRPAL
Case number: C.A. No.-007789-007789 / 1997
Diary number: 18922 / 1997
Advocates: Vs ABHIJAT P. MEDH

INCOME TAX APPELLATE TRIBUNAL,MUMBAI Vs V.K. AGARWAL

Bench: SUJATA V. MANOHAR,,G.B. PATTANAIK
Case number: 9999 No.-000287-000287 / 1998
Diary number: 3398 / 1998

DEVA Vs STATE OF RAJASTHAN

Bench: M.K. MUKHERJEE,G.B. PATTANAIK,S.P. KURDUKAR.
Case number: Crl.A. No.-001043-001043 / 1998
Diary number: 5972 / 1998
Advocates: V. J. FRANCIS Vs GP. CAPT. KARAN SINGH BHATI

INCOME TAX APPELLATE TRIBUNAL,MUMBAI Vs V.K. AGARWAL

Bench: SUJATA V. MANOHAR,,G.B. PATTANAIK
Case number: 9999 No.-000287-000287 / 1998
Diary number: 3398 / 1998

STATE OF BIHAR & OS Vs SUPRABHAT STEEL

Bench: S.P.BHARUCHA,G.B.PATTANAIK,AND S.RAJENDRA BABU.
Case number: C.A. No.-000028-000030 / 1996
Diary number: 17376 / 1995