Judgements

THE APPROPNATE AUTHORITY AND ANOTHER Vs SMT SUDHA PATIT AND ANOTHER

RANGNATH VISHNU MULLUCK & ANR. Vs VITHOBA RAMA RAHANE & ORS.

Bench: G.T. NANAVATI,S. RAJENDRA BABU.
Case number: Appeal Civil 9101 of 1996

RASIK AUTO STORES & ORS. Vs NAVIN V HANTODKAR & ANR.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO.

RASIK AUTO STORES & ORS. Vs NAVIN V HANTODKAR & ANR.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO.

DINKAR ANNA PATIL Vs STATE OF MAHARASHTRA

Case number: C.A. No.-005582-005582 / 1998
Diary number: 6900 / 1997
Advocates: Vs GOPAL BALWANT SATHE

RAM BADAN RAI AND ORS. Vs UNION OF INDIA AND ORS.

Case number: Appeal (civil) 3782 of 1988

ION EXCHANGE (INDIA) LTD. Vs U.O.I.

Bench: S.P.BHARUCHA,K.VENKATASWAMI,A.P.MISRA
Case number: C.A. No.-005517-005517 / 1998
Diary number: 13159 / 1998

BABY Vs TRAVANCORE DEVASWOM BOARD

Bench: S.B.MAJMUDAR,M.JAGANNADHA RAO
Case number: C.A. No.-005502-005504 / 1998
Diary number: 21644 / 1997

POOVALLAPARAMBIL CHATHU Vs V P SUDHEER

Bench: S.B.MAJMUDAR,M.JAGANNADHA RAO
Case number: C.A. No.-005500-005500 / 1998
Diary number: 14254 / 1997
Advocates: Vs MALINI PODUVAL

JAGTAR SINGH Vs STATE OF PUNJAB

Bench: M.K.MUKHERJEE,A.P.MISRA
Case number: Crl.A. No.-000073-000073 / 1997
Diary number: 776 / 1997
Advocates: RAMESH CHANDRA MISHRA Vs

ION EXCHANGE (INDIA) LTD. Vs U.O.I.

Bench: S.P.BHARUCHA,K.VENKATASWAMI,A.P.MISRA
Case number: C.A. No.-005517-005517 / 1998
Diary number: 13159 / 1998

BABY Vs TRAVANCORE DEVASWOM BOARD & ORS.

Bench: S.B.MAJMUDAR,M.JAGANNADHA RAO

TIN PLATE CO. OF INDIA LTD. Vs STATE OF BIHAR AND ORS.

Case number: Appeal (civil) 1782 of 1997

CHANDER BHAN Vs UNION OF INDIA

Bench: V.N.KHARE
Case number: C.A. No.-007699-007699 / 1994
Diary number: 81945 / 1993
Advocates: Vs B. KRISHNA PRASAD

BULLU DAS Vs STATE OF BIHAR

Bench: G T NANAVATI,S P KURDUKAR
Case number: Crl.A. No.-000552-000552 / 1998
Diary number: 6511 / 1998
Advocates: AKHILESH KUMAR PANDEY Vs