Judgements

M/S.UPADHYAY & CO. Vs STATE OF UP

Bench: S.SAGHIR AHMAD,K.T. THOMAS.
Case number: SLP(C) No.-019359-019360 / 1998
Diary number: 15776 / 1997

M.C. MEHTA Vs UNION OF INDIA .

Bench: CJI,B.N. Kirpal,V.N.Khare.
Case number: W.P.(C) No.-000860-000860 / 1991
Diary number: 73095 / 1991
Advocates: PETITIONER-IN-PERSON Vs ANIL KATIYAR

M/S. UPADHYAY & CO. Vs STATE OF U.P. & OTHERS.

KISHORI Vs STATE OF DELHI

M.P.SHIKSHAK CONGRESS & ORS. Vs R.P.F. COMMISSIONER, JABALPUR & ORS.

MAHANTAPPA & ORS. Vs STATE OF KARNATAKA

SMT. MARUA DEI ALIAS MAKU DEI & ORS. Vs MURALIDHAR & ORS.

SMT. MARUA DEI ALIAS MAKU DEI & ORS. Vs MURALIDHAR & ORS.

Bench: K. VENKATASWAMI,A.P. MISRA.
Case number: Appeal Civil 1990 of 1980

Vs

Case number: /
Diary number: 1 / 6558

J. SHASHIDHARA PRASAD Vs GOVERNOR OF KARNATAKA

Bench: M. SRINIVASAN,A.P. MISRA.
Case number: C.A. No.-005988-005989 / 1998
Diary number: 4997 / 1998

KRISHNA KUMARI Vs STATE OF HARYANA

Bench: M.K. MUKHERJEE,,S.SAGHIR AHMAD.
Case number: C.A. No.-005956-005956 / 1998
Diary number: 20986 / 1997

KRISHNA KUMARI Vs STATE OF HARYANA

Bench: M.K. MUKHERJEE,,S.SAGHIR AHMAD.
Case number: C.A. No.-005956-005956 / 1998
Diary number: 20986 / 1997

JAGDISH CHANDRA NIJHAWAN Vs S.K.SARAF -

Bench: G.T. NANAVATI,S.P KURDUKAR.
Case number: Appeal Criminal 353 of 1989

DR. J. SHASHIDHARA PRASAD Vs GOVERNOR OF KARNATAKA & ANR.

JAGDISH CHANDRA NIJHAWAN Vs S.K.SARAF -