Showing 25351 - 25365 of 41947 judgements
17 November 1998
Supreme Court
3 pages
MAROTI & ORS. Vs DEVRAO & ORS.

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK.
Case number: Appeal (civil) 5417 of 1994

17 November 1998
Supreme Court
3 pages
MAROTI & ORS. Vs DEVRAO & ORS.

16 November 1998
Supreme Court
2 pages
VERSUS Vs STATE OF DELHI & ORS.

Bench: B.N.KIRPAL,S.P. KURDUKAR,V.N. KHARE.

13 November 1998
Supreme Court
6 pages
RAM UJAREY Vs U O I

Bench: S.SAGHIR AHMAD,S.P.KURDUKAR
Case number: C.A. No.-005714-005714 / 1998
Diary number: 3476 / 1996
Advocates: Vs ARVIND KUMAR SHARMA

13 November 1998
Supreme Court
6 pages
MAHABIR PRASAD SINGH Vs M/S.JACKS AVIATION PRIVATE LTD.

Bench: S.SAGHIR AHMAD,K.T. THOMAS
Case number: C.A. No.-005710-005710 / 1998
Diary number: 15422 / 1998
Advocates: Vs KRISHNA KUMAR

13 November 1998
Supreme Court
5 pages
MAHABIR PRASAD SINGH Vs M/S.JACKS AVIATION PRIVATE LTD.

Bench: S.SAGHIR AHMAD,K.T. THOMAS
Case number: C.A. No.-005710-005710 / 1998
Diary number: 15422 / 1998
Advocates: Vs KRISHNA KUMAR

12 November 1998
Supreme Court
2 pages
JARNAIL SINGH Vs STATE OF PUNJAB

Bench: G.T. NANAVATI,S. RAJENDRA BABU.
Case number: Crl.A. No.-000687-000687 / 1998
Diary number: 8334 / 1998
Advocates: NARESH BAKSHI Vs

12 November 1998
Supreme Court
1 pages
DMAI Vs

Bench: G.T. NANAVATI,S. RAJENDRA BABU
Case number: C.A. No.-001149-001163 / 1981
Diary number: 63555 / 1981

12 November 1998
Supreme Court
4 pages
DMAI Vs

Bench: SUJATA V. MANOHAR,A.P.MISRA
Case number: C.A. No.-004441-004442 / 1990
Diary number: 76825 / 1990

12 November 1998
Supreme Court
2 pages
NARSI Vs STATE OF HARYANA

Bench: G.T.Nanavati,S.Rajendra Babu
Case number: Crl.A. No.-000145-000145 / 1998
Diary number: 11685 / 1997
Advocates: RAO RANJIT Vs

12 November 1998
Supreme Court
1 pages
HARNEK SINGH Vs STATE OF PUNJAB

Bench: G.T. NANAVATI,S. RAJENDRA BABU.
Case number: Crl.A. No.-000796-000796 / 1998
Diary number: 8918 / 1998
Advocates: R. D. UPADHYAY Vs

12 November 1998
Supreme Court
3 pages
MAHANTAPPA &0RS. Vs STATE OF KARNATAKA

12 November 1998
Supreme Court
2 pages
NARSI Vs STATE OF HARYANA

12 November 1998
Supreme Court
3 pages
MAHANTAPPA &0RS. Vs STATE OF KARNATAKA

12 November 1998
Supreme Court
4 pages
SHRI D.M.DESHPANDE & ORS. Vs SHRI JANARDHAN KASHINATH KADAM (DEAD) BY LRS.