Showing 25291 - 25305 of 41947 judgements
03 December 1998
Supreme Court
11 pages
DR. KUMAR BAR DAS Vs UTKAL UNIVERSITY & OTHERS

02 December 1998
Supreme Court
0 pages
MUNICIPAL CORPN.OF BRIHANMUMBAI Vs S.B.I.

Case number: C.A. No.-006060-006060 / 1998
Diary number: 9499 / 1998
Advocates: Vs MANIK KARANJAWALA

02 December 1998
Supreme Court
6 pages
INDU KAKKAR Vs H.S.I.D.C. LTD.&ANR

Bench: S.B.MAJMUDAR,K.T.THOMAS
Case number: SLP(C) No.-008368-008368 / 1998
Diary number: 6298 / 1998
Advocates: Vs RAVINDRA BANA

02 December 1998
Supreme Court
4 pages
NISHANT PURI Vs STATE OF HP

Bench: K. VENKATASWAMI,M. JAGANNADHA RAO.
Case number: C.A. No.-006037-006037 / 1998
Diary number: 21126 / 1997

02 December 1998
Supreme Court
6 pages
INDU KAKKAR Vs H.S.I.D.C. LTD.&ANR

Bench: S.B.MAJMUDAR,K.T.THOMAS
Case number: SLP(C) No.-008368-008368 / 1998
Diary number: 6298 / 1998
Advocates: Vs RAVINDRA BANA

02 December 1998
Supreme Court
4 pages
NISHANT PURI Vs STATE OF HP

Bench: K. VENKATASWAMI,M. JAGANNADHA RAO.
Case number: C.A. No.-006037-006037 / 1998
Diary number: 21126 / 1997

01 December 1998
Supreme Court
0 pages
KISHORI Vs STATE OF DELHI

Bench: G.T. NANAVATI,S. RAJENDRA BABU
Case number: Crl.A. No.-000147-000147 / 1998
Diary number: 904 / 1998
Advocates: Vs ANIL KATIYAR

01 December 1998
Supreme Court
0 pages
V.KARNAL DURAI Vs DISTT.COLLECTOR, T.N.

Case number: C.A. No.-005995-005995 / 1998
Diary number: 1265 / 1998
Advocates: Vs ARPUTHAM ARUNA AND CO

01 December 1998
Supreme Court
0 pages
L.R. SHIVARAMAGOWDA ETC. Vs T.M. CHANDRASHEKAR (D) BY LRS. AND ORS.

Case number: Appeal (civil) 4272 of 1991

01 December 1998
Supreme Court
0 pages
DIRECTOR GENERAL, ESI CORPORATION NEW DELHI AND ANR. Vs M.P. JOHN AND ORS.

Case number: Appeal (civil) 6872-6875 of 1994

01 December 1998
Supreme Court
7 pages
MAHANTAPPA Vs STATE OF KARNATAKA

Bench: K.VENKATASWAMI,M.JAGANNADHA RAO.
Case number: Crl.A. No.-000594-000594 / 1997
Diary number: 7264 / 1997

01 December 1998
Supreme Court
5 pages
DMAI Vs

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK.
Case number: C.A. No.-003969-003970 / 1994
Diary number: 76667 / 1994

01 December 1998
Supreme Court
11 pages
M S ZAHED Vs K RAGHAVAN

Bench: S.B.MAJMUDAR,M.JAGANNADHA RAO
Case number: C.A. No.-005994-005994 / 1998
Diary number: 12696 / 1997

01 December 1998
Supreme Court
3 pages
M.C. MEHTA Vs UNION OF INDIA

Bench: CJI,B.N. KIRPAL,V.N.KHARE.
Case number: W.P.(C) No.-013381-013381 / 1984
Diary number: 63426 / 1984
Advocates: PETITIONER-IN-PERSON Vs

01 December 1998
Supreme Court
12 pages
M S ZAHED Vs K RAGHAVAN

Bench: S.B.MAJMUDAR,M.JAGANNADHA RAO
Case number: C.A. No.-005994-005994 / 1998
Diary number: 12696 / 1997