Judgements

BHOLA SINGH Vs STATE OF PUNJAB

Bench: M.K. MUKHERJEE,S.RAJENDRA BABU.
Case number: Crl.A. No.-000919-000919 / 1997
Diary number: 9572 / 1997
Advocates: CHANDER SHEKHAR ASHRI Vs

U.O.I. Vs P. THAYAGARAJAN

Bench: S.SAGHIR AHMAD,S.RAJENDRA BABU
Case number: C.A. No.-005914-005914 / 1998
Diary number: 6711 / 1998
Advocates: Vs NANITA SHARMA

MUNICIPAL BOARD, SAHARANPUR Vs IMPERIAL TOBACCO OF INDIA LTD. & ANR.ETC

Bench: S.B.MAJMUDAR,M. JAGANNADHARAO
Case number: C.A. No.-001218-001218 / 1976
Diary number: 60451 / 1976
Advocates: DINESH KUMAR GARG Vs

MUNICIPAL BOARD, SAHARANPUR Vs SHAHDARA (DELHI) SAHARANPUR LIGHT RAIL CO. LTD.

MUNICIPAL BOARD, SAHARANPUR Vs SHAHDARA (DELHI) SAHARANPUR LIGHT RAIL CO. LTD.

Bench: S.B. MAJMUDAR,,M. JAGANNADHA RAO.
Case number: Appeal Civil 1219 of 1976

BALU LAXMAN KHATIK(DEAD) THR.LRS. Vs BIRU RAMCHANDRA KOTMIRE

Bench: G.T.NANAVATI,S.P.KURDUKAR.
Case number: C.A. No.-008318-008318 / 1995
Diary number: 74409 / 1991
Advocates: A. S. BHASME Vs

BALU LAXMAN KHATIK(DEAD) THR.LRS. Vs BIRU RAMCHANDRA KOTMIRE

Bench: G.T.Nanavati,S.P.Kurdukar.
Case number: C.A. No.-008318-008318 / 1995
Diary number: 74409 / 1991
Advocates: A. S. BHASME Vs

DWARKADAS GEHANMAL Vs STATE OF GUJARAT

Bench: M.K.MUKHERJEE,G.B.PATTANAIK,S.P.KURDUKAR.
Case number: Crl.A. No.-000743-000743 / 1997
Diary number: 8574 / 1997
Advocates: S. JANANI Vs HEMANTIKA WAHI

ADDL. COMMISSIONER (LEGAL) Vs M/S.JYOTI TRADERS

Bench: K. VENKATASWAMI,,D.P. WADHWA.
Case number: C.A. No.-005817-005817 / 1998
Diary number: 5471 / 1997

SRINIVASIAH Vs SRI BALAJI KRISHNA HARDWARE STORES

Bench: S.SAGHIR AHMAD,M. JAGANNADHA RAO
Case number: R.P.(C) No.-000839-000839 / 1998
Diary number: 4464 / 1998
Advocates: R. SATHISH Vs K. RAM KUMAR

ADDL. COMMISSIONER (LEGAL) Vs M/S.JYOTI TRADERS

Bench: K. VENKATASWAMI,,D.P. WADHWA.
Case number: C.A. No.-005817-005817 / 1998
Diary number: 5471 / 1997

VIJATABAI & ORS. Vs SHRIRAM TUKARAM & ORS.

Bench: SUJATA V. MANOHAR.,,A.P. MISRA.
Case number: Appeal Civil 2814 of 1989

VIJATABAI & ORS. Vs SHRIRAM TUKARAM & ORS.

DWARKADAS GEHANMAL Vs STATE OF GUJARAT

M/S.RICKMERS VERWALTUNG GMB H Vs INDIAN OIL CORPN LTD

Bench: K.VENKATASWAMI
Case number: C.A. No.-005810-005810 / 1998
Diary number: 2961 / 1997
Advocates: Vs MANOJ WAD