Judgements

DMAI Vs

Bench: S.P.Bharucha,G.T.Nanavati,B.N.kirpal
Case number: C.A. No.-004112-004145 / 1994
Diary number: 76677 / 1994
Advocates: G. PRAKASH Vs

DMAI Vs

Bench: S. SAGHIR AHMAD,B.N. KIRPAL.
Case number: C.A. No.-005585-005585 / 1993
Diary number: 200303 / 1993
Advocates: K. R. NAMBIAR Vs

DMAI Vs

Bench: S.P.BHARUCHA,G.T.NANAVATI,B.N.KIRPAL
Case number: C.A. No.-004112-004145 / 1994
Diary number: 76677 / 1994
Advocates: G. PRAKASH Vs

VIRENDRA K. RAVAT Vs VINAYAK N.JOSHI .

Bench: S.SAGHIR AHMAD,K.T.THOMAS
Case number: C.A. No.-005664-005664 / 1998
Diary number: 7477 / 1998
Advocates: Vs V. D. KHANNA

DMAI Vs

Bench: S. SAGHIR AHMAD,B.N. KIRPAL.
Case number: C.A. No.-005585-005585 / 1993
Diary number: 200303 / 1993
Advocates: K. R. NAMBIAR Vs

STATE OF U.P. Vs HARISH CHANDRA & CO

Bench: S.B. MAJMUDAR,S. SAGHIR AHMAD,K. VENKATASWAMI.
Case number: C.A. No.-007643-007643 / 1995
Diary number: 2936 / 1995

VIRENDRA K. RAVAT Vs VINAYAK N.JOSHI .

Bench: S.SAGHIR AHMAD,K.T.THOMAS
Case number: C.A. No.-005664-005664 / 1998
Diary number: 7477 / 1998
Advocates: Vs V. D. KHANNA

M.R.F. LTD. Vs INSPECTOR KERALA GOVT. AND ORS.

HARBANS LAL Vs STATE OF HARYANA AND ANR.

Bench: G.T. NANAVATI,S. RAJENDRA BABU.
Case number: Appeal Criminal 153 of 1980

M.R.F. LTD. Vs INSPECTOR KERALA GOVT. AND ORS.

STATE OF U.P. Vs HARISH CHANDRA & CO.

R.C. SAHI Vs UNION OF INDIA .

Bench: S. SAGHIR AHMAD. AND K. VENKATASWAMI.
Case number: W.P.(C) No.-001177-001177 / 1989
Diary number: 72254 / 1989
Advocates: Vs P. PARMESWARAN

THE APP.AUTHORITY Vs SUDHA PATIL

Bench: SUJATA V.,G.B. PATTANAIK.
Case number: C.A. No.-008600-008600 / 1997
Diary number: 18475 / 1997
Advocates: B. KRISHNA PRASAD Vs JANAKI RAMACHANDRAN

RALLIS INDIA LTD. Vs THE STATE OF TAMIL NADU

Bench: S.P.BHARUCHA,V.N.KHARE
Case number: Appeal Civil 1221 of 1993

R.C.SAHI & ORS., C.M. BAHUGUNA & ANR. Vs UNION OF INDIA & ORS., UNION OF INDIA & ORS.