Showing 25246 - 25260 of 41947 judgements
15 December 1998
Supreme Court
11 pages
RADHEY SHYAM GUPTA Vs U.P.STATE AGRO INDS.CORPN.LTD.&ANR

Bench: K.VENKATASWAMI,,M. JAGANNADHA RAO.
Case number: C.A. No.-006344-006344 / 1998
Diary number: 4439 / 1998
Advocates: Vs J. M. KHANNA

15 December 1998
Supreme Court
4 pages
SAVITRABAI BHAUSAHEB KEVATE Vs RAICHAND DHANRAJ LUNIA

Bench: S.SAGHIR AHMAD,,M. JAGANNADHA RAO.
Case number: C.A. No.-006343-006343 / 1998
Diary number: 20178 / 1997

15 December 1998
Supreme Court
6 pages
DWIJEN CHANDRA SARKAR & ORD. Vs UNION OF INDIA AND ANR.

Bench: S. SAGHIR AHMED,,M. JAGANNADHA RAO.
Case number: Appeal Civil 3093 of 1988

15 December 1998
Supreme Court
3 pages
NATIONAL INSURANCE CO. LTD. Vs NATHILAL & ORS.

15 December 1998
Supreme Court
6 pages
DWIJEN CHANDRA SARKAR & ORD. Vs UNION OF INDIA AND ANR.

Bench: S. SAGHIR AHMED,,M. JAGANNADHA RAO.
Case number: Appeal (civil) 3093 of 1988

15 December 1998
Supreme Court
12 pages
RADHEY SHYAM GUPTA Vs U.P. STATE AGRO INDUSTRIES CORPORATION LTD. & ANR.

14 December 1998
Supreme Court
5 pages
DMAI Vs

Bench: SUJATA V.MANOHAR,A.P.MISRA
Case number: C.A. No.-006799-006799 / 1983
Diary number: 65401 / 1983
Advocates: B. KRISHNA PRASAD Vs

14 December 1998
Supreme Court
6 pages
FERRO ALLOYS CORPN. LTD. Vs U.O.I.

Bench: S.P.BHARACHA,S.RAJENDRA BABU
Case number: C.A. No.-001626-001626 / 1999
Diary number: 17013 / 1998
Advocates: Vs B. VIJAYALAKSHMI MENON

14 December 1998
Supreme Court
4 pages
RAJAMMAL Vs STATE OF T.N. AND ANR.

Bench: K.T. THOMAS,D.P.WADHWA,,SYED SHAH MOHAMMED QUADRI.
Case number: Crl.A. No.-001289-001289 / 1998
Diary number: 11317 / 1998
Advocates: Vs V. G. PRAGASAM

14 December 1998
Supreme Court
7 pages
FERRO ALLOYS CORPN. Vs U O I

Bench: S.P.BHARACHA,S.RAJENDRA BABU
Case number: C.A. No.-007816-007817 / 1995
Diary number: 11731 / 1995
Advocates: PRAVEEN KUMAR Vs KIRTI RENU MISHRA

14 December 1998
Supreme Court
5 pages
RAJAMMAL Vs STATE OF T.N. AND ANR.

Bench: K.T. THOMAS,D.P.WADHWA,,SYED SHAH MOHAMMED QUADRI.
Case number: Crl.A. No.-001289-001289 / 1998
Diary number: 11317 / 1998
Advocates: Vs V. G. PRAGASAM

14 December 1998
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX. MADRAS Vs G.NARASIMHAN (DIED) BY HEIRS KANTHA, NARASIMHAN ^ORS.

14 December 1998
Supreme Court
10 pages
BHARAT PETROLEUM CORPORATION LTD. Vs MAHARASHTRA GENL.KAMGAR UNION & ORS.

14 December 1998
Supreme Court
9 pages
BHARAT PETROLEUM CORPORATION LTD. Vs MAHARASHTRA GENL.KAMGAR UNION & ORS.

Bench: S.SAGHIR AHMAD,D.P. WADHWA.
Case number: Appeal Civil 365 of 1997

11 December 1998
Supreme Court
19 pages
M/S SAVITA CHEMICALS (PVT) LTD. Vs DYES & CHEMICAL WORKERS UNION & ANR.

Bench: S.B.MAJMUDAR,M. JAGANNADHA RAO.
Case number: Appeal Civil 10611 of 1995