Showing 25276 - 25290 of 41947 judgements
09 December 1998
Supreme Court
2 pages
ORISSA SMALL INDUSTRIES CORPN.LTD. & ANR. Vs NARASINGHA CHARAN MOHANTY & ORS.

09 December 1998
Supreme Court
4 pages
RAGHUNATHE JEW AT BHAPUR Vs STATE OF ORISSA & ORS.

08 December 1998
Supreme Court
0 pages
BHAGAT SINGH Vs STATE OF UP

Case number: C.A. No.-006226-006226 / 1998
Diary number: 12223 / 1997
Advocates: Vs PRADEEP MISRA

08 December 1998
Supreme Court
0 pages
UNION OF INDIA Vs CHOTELAL & ORS.

Case number: C.A. No.-000921-000921 / 1995
Diary number: 7149 / 1994
Advocates: A. SUBHASHINI Vs

08 December 1998
Supreme Court
0 pages
T.D. VENKATA RAO Vs UNION OF INDIA

Case number: Appeal (civil) 2824 of 1992

04 December 1998
Supreme Court
0 pages
BHAWARLAL BHANDARI Vs UNIVERSAL HEAVY MECH.LIFTING ENTERPRISES

Case number: C.A. No.-006067-006068 / 1998
Diary number: 7334 / 1998
Advocates: Vs EJAZ MAQBOOL

04 December 1998
Supreme Court
0 pages
LAL MOHAMMAD Vs INDIAN RLY.CONST.CO.LTD..

Case number: C.A. No.-006069-006073 / 1998
Diary number: 5550 / 1998
Advocates: Vs SARLA CHANDRA

04 December 1998
Supreme Court
0 pages
NEETA KAPLISH Vs PRESIDING OFFICER,LABOUR C0URT

Case number: C.A. No.-006079-006079 / 1998
Diary number: 20235 / 1997
Advocates: Vs G. K. BANSAL

04 December 1998
Supreme Court
0 pages
RAMENDRA K BISWAS Vs STATE OF TRIPURA

Case number: C.A. No.-006080-006080 / 1998
Diary number: 8877 / 1997

04 December 1998
Supreme Court
0 pages
HARYANA STATE AGRL.MKT.BOARD Vs GANESH RICE & GEN.MILLS

Case number: C.A. No.-006081-006081 / 1998
Diary number: 5893 / 1998
Advocates: Vs M. K. DUA

03 December 1998
Supreme Court
0 pages
UNION OF INDIA Vs KISHORILAL BABLANI

Case number: C.A. No.-001328-001328 / 1995
Diary number: 19227 / 1994
Advocates: V. K. VERMA Vs S. R. SETIA

03 December 1998
Supreme Court
10 pages
KUMAR BAR DAS Vs UTKAL UNIVERSITY .

Bench: SUJATA V.MANOHAR,K.VENKATASWAMI,M.JAGANNADHA RAO
Case number: C.A. No.-000830-000830 / 1994
Diary number: 72519 / 1994
Advocates: GOPAL SINGH Vs PRAMOD DAYAL

03 December 1998
Supreme Court
11 pages
STATE OF GUJARAT Vs SURYAKANT C. SHAH

Bench: S. SAGHIR AHMAD,S.P. KURDUKAR.
Case number: C.A. No.-006043-006043 / 1998
Diary number: 11938 / 1998
Advocates: Vs J. S. WAD

03 December 1998
Supreme Court
12 pages
STATE OF GUJARAT Vs SURYAKANT C. SHAH

Bench: S. SAGHIR AHMAD,S.P. KURDUKAR.
Case number: C.A. No.-006043-006043 / 1998
Diary number: 11938 / 1998
Advocates: Vs J. S. WAD

03 December 1998
Supreme Court
3 pages
KUMAR BAR DAS Vs UTKAL UNIVERSITY .

Bench: SUJATSA V. MANOHAR,K. VENKATASWAMI,M. JAGANNADHA RAO
Case number: C.A. No.-000830-000830 / 1994
Diary number: 72519 / 1994
Advocates: GOPAL SINGH Vs PRAMOD DAYAL