Judgements

M/S SAVITA CHEMICALS (PVT) LTD. Vs DYES & CHEMICAL WORKERS UNION & ANR.

HARDEV SINGH Vs STATE OF PUNJAB

Bench: G.T.NANAVATI,M.SRINVASAN
Case number: Crl.A. No.-000622-000622 / 1998
Diary number: 4854 / 1998

MEWA SINGH Vs SHIROMANI GURDWARA PARBANDHAK COMMTT.

Bench: S. SAGHIR AHMAD,D.P. WADHWA.
Case number: C.A. No.-006297-006297 / 1998
Diary number: 11343 / 1998
Advocates: Vs MADHU MOOLCHANDANI

MEWA SINGH Vs SHIROMANI GURDWARA PARBANDHAK COMMTT.

Bench: S. SAGHIR AHMAD,D.P. WADHWA.
Case number: C.A. No.-006297-006297 / 1998
Diary number: 11343 / 1998
Advocates: Vs MADHU MOOLCHANDANI

THE MAHARASHTRA STATE ELECTRICITY BOARD. Vs MAHARASHTRA VEEJ MANDAL KAMGAR SANGH & ANR.

Bench: S.B. MAJMUDAR. AND U.C. BANERJEE.
Case number: Appeal Civil 2765 of 1987

HARDEV SINGH & ANR. Vs STATE OF PUNJAB

THE MAHARASHTRA STATE ELECTRICITY BOARD. Vs MAHARASHTRA VEEJ MANDAL KAMGAR SANGH & ANR.

RAUNAQ INT. LTD. Vs I.V.R. CONST. LTD.

Case number: C.A. No.-004892-004892 / 1998
Diary number: 13649 / 1998
Advocates: 0 Vs PAVAN KUMAR

STATE OF W.B. Vs MONOTOSH ROY

Case number: C.A. No.-005406-005406 / 1997
Diary number: 19903 / 1996
Advocates: Vs A. D. SIKRI

DY. COMMISSIONER Vs CONSUMER COOP. STORES

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK.
Case number: C.A. No.-009170-009170 / 1994
Diary number: 12480 / 1994
Advocates: P. PARMESWARAN Vs E. C. VIDYA SAGAR

RAGHUNATHE JEW AT BHAPUR Vs STATE OF ORISSA

Bench: SUJATA V.MANOHAR,G.B.PATTANAIK
Case number: C.A. No.-005282-005282 / 1996
Diary number: 81959 / 1993
Advocates: Vs RADHA SHYAM JENA

DY. COMMISSIONER Vs CONSUMER COOP. STORES

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK.
Case number: C.A. No.-009170-009170 / 1994
Diary number: 12480 / 1994
Advocates: P. PARMESWARAN Vs E. C. VIDYA SAGAR

ORISSA SMALL INDUSTRIS CORPN.LTD. Vs NARASINGHA CHARAN MOHANTY .

Bench: SUJATA V. MANOHAR,G.B.PATTANAK.
Case number: C.A. No.-006972-006972 / 1994
Diary number: 72580 / 1994
Advocates: P. N. GUPTA Vs RAJ KUMAR MEHTA

GANESH NATORAO RAUT DUDHAGAONKAR Vs RAJANI SHANKARRAO SATAV & ORS.

Bench: M.SRIVIVASAN,M.B.SHAH
Case number: Appeal Civil 12571 of 1996

GANESH NATORAO RAUT DUDHAGAONKAR Vs RAJANI SHANKARRAO SATAV & ORS.

Bench: M.SRIVIVASAN,M.B.SHAH
Case number: Appeal (civil) 12571 of 1996