Judgements

KAPIL MOHAN Vs THE COMMISSIONER OF INCOME TAX, DELHI.

Bench: S.P. BHARUCHA,D.P. MOHAPATRA.
Case number: Appeal (civil) 5264 of 1990

COMMISSIONER OF INCOME-TAX BIHAR-II, PATNA Vs BOKARO STEEL LIMITED, BOKARO

M.C. MEHTA Vs UNION OF INDIA & ORS. ETC.

JAVED ABIDI Vs UOI

Bench: K.VENKATASWAMI,G.B. PATTANAIK.
Case number: W.P.(C) No.-000326-000326 / 1997
Diary number: 9244 / 1997

KULDEEP SINGH Vs THE COMMNR. OF POLICE

Bench: S.SAGHIR AHMAD,,S.P. KURDUKAR.
Case number: C.A. No.-006359-006361 / 1998
Diary number: 18886 / 1997
Advocates: Vs ANIL KATIYAR

KULDEEP SINGH Vs THE COMMNR. OF POLICE

Bench: S.SAGHIR AHMAD,,S.P. KURDUKAR.
Case number: C.A. No.-006359-006361 / 1998
Diary number: 18886 / 1997
Advocates: Vs ANIL KATIYAR

BHARAT SINGH Vs STATE OF UTTAR PRADESH

Bench: G.B.Pattabaik,M.B.Shah
Case number: Crl.A. No.-001226-001226 / 1997
Diary number: 7116 / 1997
Advocates: Vs AJIT SINGH PUNDIR

RAM SWARUP & ORS. Vs S.N.MAIRA & ORS

Bench: S.SAGHIR AHMAD,G.B.PATTANAIK
Case number: Appeal Civil 2845 of 1989

RAM SWARUP & ORS. Vs S.N.MAIRA & ORS

Bench: S.SAGHIR AHMAD,G.B.PATTANAIK
Case number: Appeal (civil) 2845 of 1989

JAVEDC ABIDI Vs UNION OF INDIA & ORS.

SHRIRAM MANDIR SANSTHAN , SHRI RAM SANSTHAN PUSODA Vs VATSALABAI & ORS.

BHARAT SINGH Vs STATE OF UTTAR PRADESH

Bench: G.B.PATTABAIK,M.B.SHAH
Case number: Appeal Criminal 242 of 1969

SHRIRAM MANDIR SANSTHAN , SHRI RAM SANSTHAN PUSODA Vs VATSALABAI & ORS.

Bench: SUJATA V. MANOHAR,A.P. MISRA.
Case number: Appeal Civil 1005 of 1991

State (CBI)/S.P.E Vs P.V. NARASIMHA RAO & ORS.

Bench: A.S. ANAND (DR.) CJI,S.P. BHARUCHA,K. VENKATASWAMI,B.N. KIRPAL,S.
Case number: Review Petition (crl.) 2210-2227 of 1998

NATIONAL INSURANCE COMPANY LTD. Vs NATHILAL .

Bench: K. VENKATASWAMI AND A.P. MISRA.
Case number: C.A. No.-006959-006959 / 1994
Diary number: 72520 / 1994
Advocates: R. C. KOHLI Vs