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12 January 1999
Supreme Court 3 pages R.JANARDHANA RAO Vs G.LINGAPPA
Bench: S.B. MAJMUDAR,U.C. BANERJEE. |
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11 January 1999
Supreme Court 7 pages S A SIDDIQUI Vs M WAJID KHAN
Bench: SUJATA V.MANOHAR,G.B.PATTANAIK |
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07 January 1999
Supreme Court 0 pages UTKAL UNIVERSITY Vs DR. NRUSINGHA CHARAN SARANGI .
Case number: C.A. No.-003236-003236 / 1995 |
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06 January 1999
Supreme Court 0 pages STATE OF ANDHRA PRADESH Vs VATSAVYI KUMARA VENKATA KRISHNA VERMA
Case number: Appeal (civil) 272 of 1983 |
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28 December 1998
Supreme Court 4 pages SECRETARY, DEVASTHAN MANAGEMENT COMMITTEE, WESTERNMAHARASHT Vs BHIMANNA MALLAPPA MALI & ORS.
Bench: S.P. KURDUKAR,M.JAGANNADHA RAO. |
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28 December 1998
Supreme Court 4 pages SECRETARY, DEVASTHAN MANAGEMENT COMMITTEE, WESTERN Vs V.BHIMANNA MALLAPPA MALI & Ors.
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18 December 1998
Supreme Court 0 pages STATE OF PUNJAB Vs DR. R.N.BHATNAGAR
Case number: C.A. No.-006446-006446 / 1998 |
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18 December 1998
Supreme Court 9 pages M.C.MEHTA Vs UNION OF INDIA
Bench: S.SAGHIR AHMAD,,M. JAGANNADHA RAO. |
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18 December 1998
Supreme Court 7 pages DMAI Vs
Bench: SUJATA V. MANOHAR,,G.B.PATTANAIK. |
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18 December 1998
Supreme Court 3 pages G.M., WESTER RLY. Vs Y.P. SHARMA
Bench: SUJATA V.MANOHAR,G.B.PATTANAIK |
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18 December 1998
Supreme Court 15 pages TRIPURA GOODS TPT. ASSON. Vs COMMR. OF TAXES
Bench: K.Venkataswami |
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18 December 1998
Supreme Court 7 pages KAPIL MOHAN Vs THE COMMISSIONER OF INCOME TAX, DELHI.
Bench: S.P. BHARUCHA,D.P. MOHAPATRA. |
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18 December 1998
Supreme Court 14 pages U.P. STATE CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs CHANDRA BHAN DUBEY AND ORS.
Bench: S.SAGHIR AHMAD,D.P. WADHWA. |
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18 December 1998
Supreme Court 15 pages U.P. STATE CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs CHANDRA BHAN DUBEY AND ORS.
Bench: S.Saghir Ahmad,D.P. Wadhwa. |
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18 December 1998
Supreme Court 3 pages GENERAL MANAGER, WESTERN RAILWAY & ORS. Vs Y.P.SHARMA & ORS.
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