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21 January 1999
Supreme Court 0 pages BHARAT BHUSHAN BANSAL Vs U.P. SMALL INDUSTRIES CORPORATION LTD., KANPUR
Case number: Appeal (civil) 1940 of 1984 |
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21 January 1999
Supreme Court 0 pages STATE BANK OF INDIA Vs YASANGI VENKATESWARA RAO
Case number: Appeal (civil) 4607 of 1989 |
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20 January 1999
Supreme Court 0 pages V.C. PERUMAL Vs THE UNION OF INDIA .
Case number: C.A. No.-004168-004168 / 1994 |
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20 January 1999
Supreme Court 0 pages UTKAL COMMERCIAL CORPORATION Vs CENTRAL COAL FIELDS LTD.
Case number: Appeal (civil) 1215 of 1986 |
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20 January 1999
Supreme Court 0 pages CHERIYAN SOSAMMA AND ORS. Vs SUNDARESAN PILLAI SARASWATHY AMMA AND ORS.
Case number: Appeal (civil) 1435 of 1981 |
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20 January 1999
Supreme Court 11 pages A.E.P.C. Vs A K CHOPRA
Bench: V.N.KHARE |
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20 January 1999
Supreme Court 10 pages SEC.HYDERABAD H.O.ASSON. Vs HYDERABAD MUNICIPAL CORPN.
Bench: SUJATA V. MANOHAR,A.P.MISRA |
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15 January 1999
Supreme Court 0 pages POWANAMMAL Vs STATE OF T.N.
Case number: Crl.A. No.-000035-000035 / 1999 |
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13 January 1999
Supreme Court 0 pages M/S.SUNDARAM FINANCE LTD. Vs M/S.NEPC INDIA LTD.
Case number: C.A. No.-000141-000143 / 1999 |
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13 January 1999
Supreme Court 0 pages CALCUTTA MUNICIPAL CORPORATION Vs PAWAN K. SARAF AND ANR.
Case number: Special Leave Petition (crl.) 3708 of 1998 |
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12 January 1999
Supreme Court 0 pages PARAS YADAV Vs STATE OF BIHAR
Case number: Crl.A. No.-000276-000277 / 1997 |
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12 January 1999
Supreme Court 0 pages M/S.AMERICAN REMEDIES PVT LTD Vs GOVT. OF A.P.
Case number: SLP(C) No.-022942-022943 / 1997 |
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12 January 1999
Supreme Court 12 pages P. VEERASAMY Vs THE OFFICIAL ASSIGNEE, H.C.OF MADRAS
Bench: S.B. MAJMUDAR.,M JAGANNADHA RAO. |
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12 January 1999
Supreme Court 4 pages SUBHASH CHANDRA Vs STATE OF U.P.
Bench: S.S.Ahmad,D.P.Wadhwa |
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12 January 1999
Supreme Court 2 pages STATE OF ORISSA Vs SHR. B.K.ROUTRAY
Bench: SUJATA V. MANOHAR,R.C. LAHOTI. |