Judgements

Showing 24841 - 24855 of 41947 judgements
03 August 1999
Supreme Court
6 pages
M/S. INDRA PHOTOGRAPHIC CO. LTD. Vs MR. H.D. SHOURIE

Bench: R.P.SETHI,S.SAGHIR AHMED
Case number: C.A. No.-005310-005310 / 1990
Diary number: 72253 / 1990
Advocates: RAJINDER NARAIN & CO. Vs RESPONDENT-IN-PERSON

03 August 1999
Supreme Court
5 pages
PREM N BARCHHIHA Vs HAKIMUDDIN SAIFI

Bench: Syed Shah Mohammed Quadri,V.N.Khare
Case number: C.A. No.-000999-001000 / 1998
Diary number: 15663 / 1997
Advocates: YASH PAL DHINGRA Vs B. S. BANTHIA

02 August 1999
Supreme Court
3 pages
ION EXCHANGE (INDIA) LTD. Vs COLLECTOR OF CENTRAL EXCISE, BARODA

Bench: K. VENKATASWAMI.,M.JAGANNADHA RAO,J.
Case number: C.A. No.-002110-002110 / 1988
Diary number: 68003 / 1988
Advocates: Vs P. PARMESWARAN

01 August 1999
Supreme Court
14 pages
R.E.M.S. ABDUL HAMEED Vs

Bench: A.P.MISRA
Case number: C.A. No.-001257-001257 / 1976
Diary number: 60454 / 1976
Advocates: Vs V. J. FRANCIS

31 July 1999
Supreme Court
6 pages
PREM NARAYAN BARCHHIHA Vs HAKIMUDDIN SAIFI

Bench: V.N.KHARE,SYED SHAH MOHAMMED QUADRI
30 July 1999
Supreme Court
13 pages
BOARD OF TRUSTEES BOMBAY PORT Vs M/S. SRIYANESH KNITTERS

Bench: U.CBANERJEE,B.N.KRIPAL
Case number: C.A. No.-006185-006185 / 1983
Diary number: 64486 / 1983
Advocates: Vs GAGRAT AND CO

30 July 1999
Supreme Court
9 pages
SHIV SARUP GUPTA Vs DR. MAHESH CHAND GUPTA

Bench: V.N. KHARE,R.C. LAHOTI.
Case number: C.A. No.-004166-004166 / 1999
Diary number: 1591 / 1999
Advocates: Vs NANDINI GORE

30 July 1999
Supreme Court
0 pages
UOI Vs CHETAN S NAIK

Case number: SLP(C) No.-021747-021747 / 1997
Diary number: 16789 / 1997
Advocates: Vs S. N. BHAT

29 July 1999
Supreme Court
3 pages
SANKARAN PILLAI (DEAD) BY LRS. Vs V.P.VENGUDUSWAMI .

Bench: V.N.KHORE,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-004062-004063 / 1998
Diary number: 4697 / 1998
Advocates: V. BALACHANDRAN Vs

28 July 1999
Supreme Court
6 pages
VINAY BUBNA Vs STOCK EXCHANGE,MUMBAI

Bench: B.N.KRIPAL,S.RAJENDRA BABU
Case number: C.A. No.-004120-004120 / 1999
Diary number: 11090 / 1998
Advocates: Vs K. J. JOHN

27 July 1999
Supreme Court
5 pages
K.S. SATYANARAYANA Vs V.R. NARAYANA RAO

Bench: S.SAGHIR AHMAD,D.P.WADHWA
Case number: C.A. No.-004048-004048 / 1999
Diary number: 12988 / 1998
Advocates: Vs E. C. VIDYA SAGAR

27 July 1999
Supreme Court
3 pages
FOOD CORPN. OF INDIA Vs MUNICIPAL COMMITTEE JALALABAD

Bench: D.P.Wadhwa,M.B.Shah
Case number: C.A. No.-007054-007054 / 1995
Diary number: 5497 / 1995
Advocates: Y. PRABHAKARA RAO Vs P. N. PURI

27 July 1999
Supreme Court
2 pages
FOOD CORPN. OF INDIA Vs THE SUB COLLECTOR

Bench: D.P.Wadhwa,M.B.Shah
Case number: C.A. No.-008746-008746 / 1995
Diary number: 72244 / 1990
Advocates: Y. PRABHAKARA RAO Vs

27 July 1999
Supreme Court
8 pages
COMMR. OF INCOME TAX(CENTRAL) LUDHIANA Vs OM PARKASH

Bench: B.N.KIRPAL,S.R BABU,SYED S MOHAMMED QUADRI,M.B.SHAH,S.P.BHARUCHA
Case number: C.A. No.-004234-004234 / 1983
Diary number: 64481 / 1983
Advocates: Vs UMA DATTA

27 July 1999
Supreme Court
6 pages
THE STATE OF KERALA Vs THE PULLANGODE RUBBER AND PRODUCE CO.LTD

Bench: S.P.BHARUCH,R.C.LAHOTI,N.SANTOSH HEDGE
Case number: C.A. No.-004253-004253 / 1984
Diary number: 65071 / 1984