Showing 24886 - 24900 of 41947 judgements
31 May 1999
Supreme Court
5 pages
HINDUSTAN PETROLEUM CORP LTD Vs M.I MALLICK ANDORS

Bench: Sujata V.Manohar,R.C. Lahoti
Case number: C.A. No.-007541-007541 / 1997
Diary number: 9257 / 1997

24 May 1999
Supreme Court
14 pages
Vs

Bench: SUJATA V.MANOHAR,R.C.LAHOTI
Case number: /
Diary number: 1 / 0508

24 May 1999
Supreme Court
5 pages
STATE OF RAJASTHAN Vs RAJASTHAN JUDL. SERVICE OFFICERS ASON.&A

Bench: SUJATA V.MANCHAR,R.C.LAHOTI
Case number: C.A. No.-000054-000054 / 1997
Diary number: 79751 / 1996

14 May 1999
Supreme Court
4 pages
MAHENDRA NATH DAS Vs STATE OF ASSAM

Bench: D.P.Mohapatro,Syed Shah Mohammed Quadri
Case number: Crl.A. No.-000700-000700 / 1998
Diary number: 7418 / 1998

14 May 1999
Supreme Court
6 pages
FOOD CORPORATION OF INDIA Vs SREEKANTH TRANSPORT

Bench: UMESH C. BANERJEE,V.N.KHARE
Case number: C.A. No.-001582-001583 / 1994
Diary number: 72579 / 1994
Advocates: Y. PRABHAKARA RAO Vs ARPUTHAM ARUNA AND CO

14 May 1999
Supreme Court
3 pages
SAHI RAM Vs AVTAR SINGH

Bench: M Jagannadha Rao,A.P.Misra
Case number: C.A. No.-003232-003232 / 1999
Diary number: 18174 / 1998

14 May 1999
Supreme Court
4 pages
DMAI Vs

Bench: SUJATAQ V.MANOHAR,D.P.MANOHAR,R.C.LAHOTI.
Case number: C.A. No.-000711-000711 / 1993
Diary number: 200659 / 1993

14 May 1999
Supreme Court
8 pages
COMMNR. OF CENTRAL EXCISE, COIMBATORE Vs TANSI ENGINERING WORKS, TIRUPUR

Bench: G.T.NANAVATI,S.N.PHUKAN
Case number: C.A. No.-003174-003174 / 1998
Diary number: 4589 / 1998

14 May 1999
Supreme Court
4 pages
DMAI Vs

Bench: SUJATA V. MANOHAR,D. P. MOHAFATRA,R . C . LAHOTI.
Case number: C.A. No.-000336-000336 / 1993
Diary number: 200654 / 1993

14 May 1999
Supreme Court
4 pages
DMAI Vs

Bench: SUJATA V. MANOHAR,D. P. MOHAFATRA,R . C . LAHOTI.
Case number: C.A. No.-000336-000336 / 1993
Diary number: 200654 / 1993

14 May 1999
Supreme Court
0 pages
GOVT. OF KARNATAKA Vs C. DINAKAR

Case number: C.A. No.-003115-003115 / 1999
Diary number: 16951 / 1998
Advocates: Vs CAVEATOR-IN-PERSON

14 May 1999
Supreme Court
5 pages
ARUN VYAS & ANR. Vs ANITA VYAS

Bench: K.VENKATASWAMI,SYED SHAH MOHAMMED QUADRI
Case number: Appeal Civil 574 of 1999

14 May 1999
Supreme Court
0 pages
BINA MURLIDHAR HEMDEV Vs KANHAIYALAL LOKRAM HEMDEV

Case number: C.A. No.-003141-003141 / 1999
Diary number: 20530 / 1997
Advocates: Vs V. D. KHANNA

14 May 1999
Supreme Court
0 pages
J. JAYALALITHA Vs U.O.I.

Case number: C.A. No.-003142-003143 / 1999
Diary number: 17560 / 1998
Advocates: Vs V. G. PRAGASAM

14 May 1999
Supreme Court
0 pages
I.C.I.C. OF INDIA LTD. Vs GRAPCO INDUSTRIES LTD. .

Case number: C.A. No.-003167-003167 / 1999
Diary number: 5728 / 1998