Showing 24856 - 24870 of 41947 judgements
27 July 1999
Supreme Court
13 pages
EAST CITY DEF.PERSONNEL WELFARE ASOCN. Vs STATE OF A.P.

Bench: M.J.Rao,N.Santosh Hegde
Case number: C.A. No.-004012-004012 / 1999
Diary number: 8424 / 1998

27 July 1999
Supreme Court
8 pages
COMMR. OF INCOME TAX(CENTRAL) LUDHIANA Vs OM PARKASH

Bench: S.P.BHARUCHA,B.N.KIRPAL,S.RAJENDRA BABU,S.S.M.QUADRI,M.B.SHAH
Case number: C.A. No.-004234-004234 / 1983
Diary number: 64481 / 1983
Advocates: Vs UMA DATTA

27 July 1999
Supreme Court
9 pages
UNION OF INDIA Vs M.V. VALLIAPPAN .

Bench: S.P.BHARUCHA , B.N.KIRPAL , S.RAJENDRA BABU , S.S.M.QUADRI , M.B.SHAH
Case number: C.A. No.-001612-001623 / 1988
Diary number: 67990 / 1988
Advocates: B. KRISHNA PRASAD Vs RADHA RANGASWAMY

27 July 1999
Supreme Court
0 pages
LAGHU UDYOG BHARATI Vs U.O.I.

Case number: W.P.(C) No.-000053-000053 / 1998
Diary number: 1083 / 1998
Advocates: Vs V. K. VERMA

27 July 1999
Supreme Court
0 pages
M.C.MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

27 July 1999
Supreme Court
0 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: S. SAGHIR AHMAD,M. JAGANNNADHA RAO
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

26 July 1999
Supreme Court
53 pages
M.I.BUILDERS PVT.LTD Vs RADHEY SHYAM SAHU

Bench: S.B.MAJMUDAR,D.P.WADHWA
Case number: C.A. No.-009323-009325 / 1994
Diary number: 15170 / 1994

23 July 1999
Supreme Court
3 pages
ARUN SHANKAR SHUKLA Vs STATE OF U.P. .

Bench: K.T.THOMAS,M.B.SHAH
Case number: Crl.A. No.-000688-000688 / 1999
Diary number: 4424 / 1999

22 July 1999
Supreme Court
5 pages
RAJATHI Vs C.GANESAN

Bench: S.SAGHIR AHMAD,D.P.WADHWA
Case number: Crl.A. No.-000687-000687 / 1999
Diary number: 10377 / 1998
Advocates: Vs M. A. CHINNASAMY

22 July 1999
Supreme Court
11 pages
M.C. MEHTA Vs UNION OF INDIA & ORS.

22 July 1999
Supreme Court
0 pages
DMAI Vs

Case number: C.A. No.-001257-001258 / 1987
Diary number: 70726 / 1987

21 July 1999
Supreme Court
29 pages
DMAI Vs

Bench: S.B.MAJMUDAR,SUJATA V. MANOHAR,K. VENKTASWAMI,V.N.KHARE
Case number: Crl.A. No.-000396-000396 / 1990
Diary number: 76284 / 1990

21 July 1999
Supreme Court
29 pages
DMAI Vs

Bench: A.S.ANAND CJI , S.B.MAJMUDAR , SUJATA V.MANOHAR , K.VENKATASWAMI , V.N.KHARE
Case number: Crl.A. No.-000396-000396 / 1990
Diary number: 76284 / 1990

21 July 1999
Supreme Court
0 pages
JAIN BROTHERS Vs UNION OF INDIA .

Case number: W.P.(C) No.-005308-005308 / 1983
Diary number: 61166 / 1983
Advocates: HARESH RAICHURA Vs

20 July 1999
Supreme Court
8 pages
MOHD. ZAHID Vs STATE OF TAMIL NADU

Bench: N.Santosh Hegde,G.B.Pattanaik
Case number: Crl.A. No.-000354-000354 / 1994
Diary number: 82038 / 1993
Advocates: A. T. M. SAMPATH Vs V. G. PRAGASAM