Showing 24871 - 24885 of 41947 judgements
20 July 1999
Supreme Court
0 pages
INDIAN LABOUR CO-OP SOCIETY LTD Vs UNION OF INDIA

Case number: C.A. No.-000223-000223 / 1999
Diary number: 19748 / 1998

19 July 1999
Supreme Court
33 pages
M/S.LOKMAT NEWSPAPER PVT LTD Vs SHANKARPRASAD

Bench: S.B.MAJUMDAR,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-003826-003826 / 1999
Diary number: 5777 / 1997
Advocates: Vs CHANDAN RAMAMURTHI

19 July 1999
Supreme Court
33 pages
M/S. LOKMAT NEWSPAPERS PVT. LTD. Vs SHANKARPRASAD

19 July 1999
Supreme Court
0 pages
GANGANAGAR ZILA DUGDH UTPADAK SAHKARI SANGH LTD. AND ANR. Vs PRIYANKA JOSHI AND ANR.

Case number: Appeal (civil) 3887 of 1999

17 July 1999
Supreme Court
2 pages
DMAI Vs

Bench: D.P.Wadhwa,M.B.Shah
Case number: C.A. No.-001997-001998 / 1990
Diary number: 76850 / 1990

16 July 1999
Supreme Court
4 pages
Vs

Bench: G.T.NANAVATI,N.S.HEGDE
Case number: /
Diary number: 3 / 0528

16 July 1999
Supreme Court
0 pages
RENU BISOI Vs GOUR CHANDRA PRADHAN

Case number: C.A. No.-003806-003806 / 1999
Diary number: 11153 / 1998
Advocates: Vs MRIDULA RAY BHARADWAJ

15 July 1999
Supreme Court
3 pages
SRI BHAGWAN SAMARDHA S.V.V.V.MAHARAJ Vs STATE BY DSP OF POLICE,CID,VISKHAPAT&ORS

Bench: M.B.Shah,K.T.Thomas
Case number: Crl.A. No.-000638-000638 / 1999
Diary number: 3062 / 1999
Advocates: Vs GUNTUR PRABHAKAR

15 July 1999
Supreme Court
0 pages
U O I Vs MOTION PICTURE ASSON.

Case number: C.A. No.-003766-003767 / 1999
Diary number: 79936 / 1996
Advocates: Vs SANGEETA KUMAR

14 July 1999
Supreme Court
0 pages
STATE OF KERALA Vs V. PADMANABHAN NAIR

Case number: Crl.A. No.-000632-000632 / 1999
Diary number: 1653 / 1999
Advocates: Vs SUDARSH MENON

13 July 1999
Supreme Court
0 pages
UOI Vs ANIL KUMAR

Case number: C.A. No.-007314-007314 / 1997
Diary number: 3417 / 1997
Advocates: ANIL KATIYAR Vs

13 July 1999
Supreme Court
0 pages
HARYANA TELECOM LTD. Vs STERLITE INDUSTRIES (INDIA) LTD.

Case number: SLP(C) No.-003695-003695 / 1999
Diary number: 3012 / 1999
Advocates: Vs BHARAT SANGAL

12 July 1999
Supreme Court
0 pages
BANK OF INDIA Vs DEGALA SURYANARAYANA

Case number: C.A. No.-003053-003054 / 1997
Diary number: 6144 / 1997
Advocates: SURYA KANT Vs S.. UDAYA KUMAR SAGAR

12 July 1999
Supreme Court
0 pages
RAJENDRA PRASAD Vs NARCOTIC CELL, DELHI

Case number: Crl.A. No.-000621-000621 / 1999
Diary number: 5289 / 1999

28 June 1999
Supreme Court
5 pages
AMANULLA KHAN KUDEATALLA KHAN PATHAN Vs STATE OF GUJARAT .

Bench: D.P.WADWA,G.B.PATTANAIK
Case number: Crl.A. No.-000618-000618 / 1999
Diary number: 6314 / 1999
Advocates: Vs HEMANTIKA WAHI