Showing 24811 - 24825 of 41947 judgements
11 August 1999
Supreme Court
2 pages
R BALASUBRAMANIAN Vs VIJAYLAKSHMI BALASUBRAMANIAN

Bench: D.P.Wadhwa,M.BB.Shah
Case number: C.A. No.-002966-002966 / 1997
Diary number: 4422 / 1997
Advocates: Vs V. BALACHANDRAN

11 August 1999
Supreme Court
4 pages
P.K. VASUDEVA Vs ZENOBIA BHANOT

Bench: V.N.KHARE,S.N.PHUKAN
Case number: C.A. No.-006325-006325 / 1998
Diary number: 16084 / 1998
Advocates: K. K. MOHAN Vs

11 August 1999
Supreme Court
12 pages
COLLECTOR OF CENTRAL EXCISE, PUNE Vs DAI ICHI KARKARIA LTD

Bench: S.P.BHARUCHA,R.C.LAHOTI,N.SANTOSH GEGDE
Case number: C.A. No.-010176-010176 / 1996
Diary number: 76768 / 1996
Advocates: P. PARMESWARAN Vs BHARGAVA V. DESAI

11 August 1999
Supreme Court
3 pages
SOVINTORG (INDIA) PVT.LTD. Vs STATE BANK OF INDIA, NEW DELHI

Bench: R.P.SETHI,S.SAGHIR AHMED
Case number: C.A. No.-000823-000823 / 1992
Diary number: 76088 / 1992

11 August 1999
Supreme Court
5 pages
SYED DASTAGIR Vs T.R. GOPALAKRISHNASETTY

Bench: A.P.MISRA,B.N.KIRPAL,S.RAJENDRA BABU
Case number: C.A. No.-002061-002061 / 1987
Diary number: 68121 / 1987

11 August 1999
Supreme Court
6 pages
T. HAMSA Vs STATE OF KERALA

Bench: K.T.THOMAS,D.P.MOHAPATRA
Case number: Crl.A. No.-000798-000798 / 1997
Diary number: 13582 / 1997

11 August 1999
Supreme Court
6 pages
T. HAMZA Vs THE STATE OF KERALA

10 August 1999
Supreme Court
59 pages
THE BELSUND SUGAR CO.LTD. Vs THE STATE OF BIHAR & ORS. ETC.

Bench: S.B.MAJMUDAR,SUJATA V. MANOHAR,K.VENKATASWAMI,V.N.KHARE
Case number: C.A. No.-000398-000398 / 1977
Diary number: 61397 / 1977
Advocates: SHRI NARAIN Vs SUMAN JYOTI KHAITAN

10 August 1999
Supreme Court
34 pages
DR.PREETI SRIVASTAVA Vs THE STATE OF M.P

Bench: S.B.MAJMUDAR
Case number: W.P.(C) No.-000290-000290 / 1997
Diary number: 9570 / 1997
Advocates: CHITRA MARKANDAYA Vs

10 August 1999
Supreme Court
29 pages
DR.PREETI SRIVASTAVA Vs THE STATE OF M.P

Bench: A.S. Anand,Sujata V.Mahohar,K.Venkataswami,V.N.Khare
Case number: W.P.(C) No.-000290-000290 / 1997
Diary number: 9570 / 1997
Advocates: CHITRA MARKANDAYA Vs

10 August 1999
Supreme Court
4 pages
KARNATAKA BOARD OF WAKF Vs ANJUMAN-E-ISMAIL MADRIS-UN-NISWAN

Bench: M.Jagannadha Rao,N.Santosh Hegde
Case number: C.A. No.-004377-004377 / 1999
Diary number: 20421 / 1998
Advocates: Vs P. NARASIMHAN

10 August 1999
Supreme Court
6 pages
STATE OF KERALA Vs ARAVIND RAMAKANT MODAWDAKAR

Bench: R.C.Lahoti,N.Santosh Hedge
Case number: C.A. No.-013039-013039 / 1996
Diary number: 76761 / 1996
Advocates: G. PRAKASH Vs

10 August 1999
Supreme Court
63 pages
DR.PREETI SRIVASTAVA Vs THE STATE OF M.P

Bench: A.S.ANAND CJI , S.B.MAJMUDAR , SUJATA V.MANOHAR , K.VENKATASWAMI , V.N.KHARE
Case number: W.P.(C) No.-000290-000290 / 1997
Diary number: 9570 / 1997
Advocates: CHITRA MARKANDAYA Vs

10 August 1999
Supreme Court
59 pages
THE BELSUND SUGAR CO.LTD. Vs THE STATE OF BIHAR & ORS. ETC.

Bench: A.S.ANAND CJI , S.B.MAJMUDAR , SUJATA V.MANOHAR , K.VENKATASWAMI , V.N.KHARE
Case number: C.A. No.-000398-000398 / 1977
Diary number: 61397 / 1977
Advocates: SHRI NARAIN Vs SUMAN JYOTI KHAITAN

09 August 1999
Supreme Court
7 pages
P. NALLAMMAL ETC. Vs STATE BY INSP. OF POLICE

Bench: K.T. THOMAS,M.B. SHAH.
Case number: Crl.A. No.-000758-000770 / 1999
Diary number: 6142 / 1999
Advocates: Vs V. G. PRAGASAM