Judgements

R.P. KAPUR Vs UNION OF INDIA .

Bench: M. JAGANNADHA RAO,,N. SANTOSH HEGDE.
Case number: C.A. No.-004323-004323 / 1999
Diary number: 834 / 1997
Advocates: Vs SUSHMA SURI

ZUNJARRAO BHIKAJI NAGARKAR Vs U.O.I.

Bench: S.SAGHIR AHMAD,D.P.WADHWA
Case number: C.A. No.-004294-004294 / 1999
Diary number: 14423 / 1998
Advocates: Vs V. K. VERMA

UMAR ABDUL SHAKOOR SORATHIA Vs I.O.,NARCOTIC CONTROL BUREAU,MADRAS

Bench: K.T. THOMAS,D.P. MOHAPATRA.
Case number: Crl.A. No.-000743-000743 / 1999
Diary number: 16728 / 1998
Advocates: Vs D. S. MAHRA

THE CONSUMER ACTION GROUP Vs CADBURY'S (INDIA) LTD. & ANR.

KALAVAKURTI VENKATA SUBBAIAH Vs BALA GURAPPAGARI GURUVI REDDY

Bench: A.P.MISRA,S.R.BABY
Case number: C.A. No.-002194-002194 / 1989
Diary number: 69057 / 1989
Advocates: K. RAM KUMAR Vs A. SUBBA RAO

M/S. MOTIRAM TOLARAM Vs THE UNION OF INDIA

Case number: C.A. No.-003977-003977 / 1988
Diary number: 68013 / 1988
Advocates: MANIK KARANJAWALA Vs P. PARMESWARAN

JOGENDRA NAHAK Vs STATE OF ORISSA

Bench: U.C.BANERJEE,K.T.THOMAS,D.P.MOHAPATRO
Case number: Crl.A. No.-000735-000735 / 1999
Diary number: 6256 / 1999
Advocates: Vs RADHA SHYAM JENA

MUDIGONDA CHANDRA MOULI SASTRY Vs BHIMANEPALLI BIKSHALU .

Bench: V.N.KHARE,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-002590-002590 / 1997
Diary number: 61580 / 1997
Advocates: B. SUNITA RAO Vs SUNIL KUMAR

NATHU Vs STATE OF MAHARASHTRA

Bench: G.T.Nanavati,S.N.Phukan
Case number: Crl.A. No.-000320-000320 / 1998
Diary number: 2504 / 1998
Advocates: ASHA GOPALAN NAIR Vs GOPAL BALWANT SATHE

DMAI Vs

Bench: D.P.WADHWA,M.B.SHAH
Case number: C.A. No.-003830-003834 / 1990
Diary number: 75772 / 1990

SHRIPATRAO Vs STATE OF MAHARASHTRA

Bench: G.T.Nanavati,S.N.Phukan
Case number: Crl.A. No.-000232-000232 / 1998
Diary number: 6854 / 1991
Advocates: K. SHARDA DEVI Vs GOPAL BALWANT SATHE

SUDHA AGARWAL Vs XTH ADDL. DIST. JUDGE

Bench: V.N.KHARE,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-005737-005738 / 1997
Diary number: 21486 / 1996
Advocates: SUDHIR KULSHRESHTHA Vs RAJESH

INDIAN PETROCHEMICALS CORPN LTD. Vs SHRAMIK SENA .

Case number: C.A. No.-001854-001854 / 1998
Diary number: 18097 / 1997
Advocates: H. S. PARIHAR Vs

AIRFREIGHT LTD. Vs STATE OF KARNATAKA

Case number: C.A. No.-004259-004259 / 1999
Diary number: 19474 / 1998

COMMON CAUSE, A REGD. SOCIETY Vs UNION OF INDIA .

Bench: S.SAGHIR AHMAD,K.VENKATASWAN,S.R.BABU
Case number: W.P.(C) No.-000821-000821 / 1990
Diary number: 76199 / 1990
Advocates: PETITIONER-IN-PERSON Vs