Judgements

VIKRAM SINGH Vs U O I

Bench: V.N.KHARE,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-007346-007346 / 1997
Diary number: 79667 / 1996
Advocates: Vs DEVENDRA SINGH

J.JERMONS Vs ALIAMMAL & ORS.

GAJANAN L. PERNEKAR Vs STATE OF GOA

Case number: C.A. No.-004504-004504 / 1999
Diary number: 318 / 1999
Advocates: Vs A. SUBHASHINI

BALBIR SINGH Vs STATE OF H.P.

Bench: R.P.Sethi,M.B.Shah
Case number: C.A. No.-011484-011484 / 1996
Diary number: 69221 / 1989
Advocates: C. K. SUCHARITA Vs NARESH K. SHARMA

STATE OF ORISSA Vs ARJUN DAS AGARWAL

Bench: G.T.NANAVATI,S.N.PHUKAN
Case number: Crl.A. No.-000005-000005 / 1993
Diary number: 62837 / 1993
Advocates: RAJ KUMAR MEHTA Vs P. K. JAIN

SOPHIA GULAM MOHD. BHAM Vs

Bench: S.SAGHIR AHMAD,D.P.WADHWA
Case number: Crl.A. No.-000779-000779 / 1999
Diary number: 6389 / 1999
Advocates: Vs GOPAL BALWANT SATHE

RAMKUBAI (DEAD) BY LRS Vs H D CHANDAK

Bench: V.N.KHARE,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-000329-000329 / 1998
Diary number: 12387 / 1997
Advocates: Vs PARMANAND GAUR

NAGPUR INPROVESMENT TRUST Vs YADAORAO JAGANNATH KUMBHARE & 10 ORS

Bench: S.SAGHIR AHMAD,G.B.PATTANAIK
Case number: C.A. No.-000021-000021 / 1992
Diary number: 60315 / 1992

RAIS AHMAD Vs STATE OF UP

Bench: S.SAGHIR AHMAD,D.P.WADHWA
Case number: C.A. No.-004446-004446 / 1999
Diary number: 18405 / 1997

PARDEEP KUMAR JAIN Vs CITI BANK

Bench: S.R.Babu,S.Saghir Ahmad
Case number: C.A. No.-006618-006618 / 1995
Diary number: 10241 / 1995
Advocates: PARMANAND GAUR Vs

LADU RAM Vs GANESH LAL

Bench: V.N.KHARE,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-000539-000539 / 1998
Diary number: 15744 / 1997
Advocates: SUSHIL KUMAR JAIN Vs SANJAY PARIKH

LATA CONSTRN. Vs RAMESHCHANDRA RAMNIKLAL SHAH

Bench: S.SAGHIR AHMAD,R.P.SETHI
Case number: C.A. No.-002418-002418 / 1996
Diary number: 994 / 1996
Advocates: Vs SANDEEP NARAIN

UNITED INDIA INSURANCE Vs AJMER SINGH COTTON & GENERAL MILLS

Bench: R.P.SETHI,S.SAGHIR AHMED
Case number: C.A. No.-000535-000535 / 1994
Diary number: 82048 / 1993
Advocates: Vs PRAMOD DAYAL

DATTARAM S. VICHARE Vs SHRI TUKARAM S. VICHARE .

Case number: C.A. No.-001802-001802 / 1991
Diary number: 74489 / 1991
Advocates: UMA DATTA Vs R. N. KESWANI

PARAMBIKULAM A.P.O.A. ASSN. Vs STATE OF TAMIL NADU .

Case number: C.A. No.-007719-007719 / 1994
Diary number: 14121 / 1994
Advocates: V. BALACHANDRAN Vs R. NEDUMARAN