Showing 24166 - 24180 of 41947 judgements
19 April 2000
Supreme Court
4 pages
R.N. DEY Vs BHAGYABATI PRAMANIK

Bench: M.B.SHAH,K.T.THOMAS
Case number: C.A. No.-005371-005372 / 1999
Diary number: 2150 / 1999
Advocates: Vs SOMNATH MUKHERJEE

19 April 2000
Supreme Court
10 pages
TAMILNADU A.S.O. ASSOCIATION Vs UNION OF INDIA

Case number: W.P.(C) No.-000613-000613 / 1994
Diary number: 15242 / 1994
Advocates: RAKESH K. SHARMA Vs

19 April 2000
Supreme Court
5 pages
GAURI SHANKAR PRASAD Vs STATE OF BIHAR

Case number: Crl.A. No.-000379-000379 / 2000
Diary number: 11157 / 1999

19 April 2000
Supreme Court
3 pages
M.RAMALINGA THEVAR Vs STATE OF TAMIL NADU AND OTHERS

Bench: K.T. THOMAS,M.B. SHAH
Case number: Special Leave Petition (crl.) 3229 of 2000

18 April 2000
Supreme Court
10 pages
JAMNALAL Vs RADHESHYAM

Bench: N.S.HEGDE,S.S.M.QUADRI
Case number: C.A. No.-003340-003340 / 1998
Diary number: 5924 / 1998
Advocates: NIRAJ SHARMA Vs RR-EX-PARTE

18 April 2000
Supreme Court
8 pages
V.H. PATEL CO. Vs H.H. PATEL .

Bench: S.R.BABU,S.N.PHUKAN
Case number: SLP(C) No.-017010-017012 / 1999
Diary number: 18172 / 1999

18 April 2000
Supreme Court
11 pages
BALWANT KAUR Vs CHANAN SINGH .

Bench: S.B.MAJUMDAR M.JAGANNADHA RAO
Case number: C.A. No.-004157-004157 / 1989
Diary number: 69308 / 1989
Advocates: R. C. GUBRELE Vs MITTER & MITTER CO.

18 April 2000
Supreme Court
5 pages
UNION OF INDIA Vs R.S.SHARMA

Bench: D.P.MOHAPATRO,K.T.THOMAS,S.N.VARIAVA
Case number: C.A. No.-006995-006996 / 1994
Diary number: 7423 / 1994
Advocates: MADHU SIKRI Vs NAVIN PRAKASH

18 April 2000
Supreme Court
4 pages
RAGHBIR SINGH Vs STATE OF HARYANA

Bench: RUMA PAL,D.P. WADHWA
Case number: Crl.A. No.-000092-000092 / 1996
Diary number: 10709 / 1995
Advocates: S. K. DHINGRA Vs

18 April 2000
Supreme Court
17 pages
STANDARD CHARTERED BANK Vs THE CUSTODIAN

Case number: C.A. No.-000762-000762 / 1999
Diary number: 2059 / 1999
Advocates: Vs A. SUBBA RAO

18 April 2000
Supreme Court
21 pages
HITEN P. DALAL Vs STARDARD CHARTERED BANK AND OTHERS

18 April 2000
Supreme Court
4 pages
RAGHBIR SINGH Vs STATE OF HARYANA

18 April 2000
Supreme Court
8 pages
M/S V.H. PATEL & COMPANY & ORS. Vs HIRUBHAI HIMABHAI PATEL & ORS.

Bench: S.R.Babu,S.N.Phukan
Case number: Special Leave to Petition (Civil)... 17010 of 1999

17 April 2000
Supreme Court
5 pages
MEENA W/O. BALWANT HEMKE Vs STATE OF MAHARASHTRA

Bench: DORAISWAMY RAJU,R.C.LAHOTI
Case number: Crl.A. No.-000449-000449 / 1995
Diary number: 18389 / 1994

17 April 2000
Supreme Court
10 pages
COMMISSIONER OF INCOME TAX Vs UNITED PROVINCES ELECTRIC SUPPLY CO.

Bench: M.B.SHAH,D.P.WADHWA
Case number: C.A. No.-006325-006325 / 1995
Diary number: 68104 / 1988
Advocates: ARVIND KUMAR SHARMA Vs