Showing 24121 - 24135 of 41947 judgements
27 April 2000
Supreme Court
5 pages
MALEMPATI P NARENDRA Vs GHATTAMANENI M PRASAD

Bench: K.T. THOMAS,D.P. MOHAPATRA
Case number: Crl.A. No.-000445-000446 / 1998
Diary number: 18060 / 1997
Advocates: S.. UDAYA KUMAR SAGAR Vs A. SUBBA RAO

27 April 2000
Supreme Court
17 pages
STATE OF BIHAR Vs KAMESHWAR PD. SINGH

Bench: S. SAGHIR AHMAD,,R. P. SETHI.
Case number: C.A. No.-003005-003005 / 2000
Diary number: 7417 / 1998
Advocates: ANIL KUMAR JHA Vs PAVAN KUMAR

27 April 2000
Supreme Court
7 pages
JOSEPH Vs STATE OF KERALA

Bench: S.N.VARIAVA,K.T.THOMAS,DORAISWAMI
Case number: Crl.A. No.-000656-000656 / 1998
Diary number: 8340 / 1998
Advocates: BABY KRISHNAN Vs

27 April 2000
Supreme Court
5 pages
MADHVI AMMA BHAWANI AMMA Vs KUNJIKUTTY PILLAI MEENAKSHI PILLAI

Case number: C.A. No.-001544-001544 / 1990
Diary number: 72372 / 1990
Advocates: MALINI PODUVAL Vs RAMESH BABU M. R.

26 April 2000
Supreme Court
0 pages
VIMAL CHANDRA GROVER Vs BANK OF INDIA

Case number: C.A. No.-015701-015701 / 1996
Diary number: 76928 / 1996

26 April 2000
Supreme Court
0 pages
VIMAL CHANDRA GROVER Vs BANK OF INDIA

Bench: S. SAGHIR AHMAD,D.P. WADHWA
Case number: C.A. No.-015701-015701 / 1996
Diary number: 76928 / 1996

26 April 2000
Supreme Court
8 pages
UNION OF INDIA Vs MADRAS TELE.S.C.&S.T.SOCIAL WELFARE ASSN

Bench: G.B.PATTANAIK,R.P.SETHI,SHIVARAJ V. PATIL
Case number: C.A. No.-004339-004339 / 1995
Diary number: 66947 / 1987
Advocates: NIKHIL NAYYAR Vs P. PARMESWARAN

26 April 2000
Supreme Court
9 pages
UNITED BANK OF INDIA Vs OFF. LIQUIDATOR,H.C.OF CALCUTTA

Bench: R.P.SETHI,M.B.SHAH
Case number: C.A. No.-003109-003109 / 1998
Diary number: 17986 / 1997
Advocates: Vs SHIPRA GHOSE

26 April 2000
Supreme Court
5 pages
P.V. SUNDARARAJAN Vs U O I

Bench: S.S.Ahamad,Y.K.Sabharwal
Case number: W.P.(C) No.-000567-000567 / 1995
Diary number: 12298 / 1995
Advocates: Vs D. S. MAHRA

26 April 2000
Supreme Court
7 pages
Vs

Bench: RUMA PAL,D.P. WADHWA
Case number: /
Diary number: 48 / 488

26 April 2000
Supreme Court
9 pages
STATE OF ANDHRA PRADESH Vs CHALLA RAMKRISHNA REDDY .

Bench: D.P.WADHWA,S.S.AHMAD
Case number: C.A. No.-003969-003969 / 1989
Diary number: 69309 / 1989
Advocates: K. RAM KUMAR Vs A. T. M. SAMPATH

26 April 2000
Supreme Court
13 pages
Vs

Bench: G.B. PATTANAIK,R.P. SETHI,,SHIVARAJ V. PATIL.
Case number: /
Diary number: 2 / 1378

26 April 2000
Supreme Court
6 pages
PARAG GUPTA Vs UNIVERSITY OF DELHI .

Bench: R.C.LAHOTI,S.R.BABU
Case number: W.P.(C) No.-000012-000012 / 1999
Diary number: 511 / 1999
Advocates: M. C. DHINGRA Vs M. A. KRISHNA MOORTHY

26 April 2000
Supreme Court
4 pages
BABULAL Vs HABIBNOOR KHAN (DEAD) BY LRS. .

Case number: C.A. No.-001549-001549 / 1980
Diary number: 62671 / 1980
Advocates: T. N. SINGH Vs RR-EX-PARTE

26 April 2000
Supreme Court
6 pages
LT. COL. P R CHAUDHARY (RETD.) Vs M C D

Case number: C.A. No.-004104-004104 / 1998
Diary number: 15191 / 1997
Advocates: Vs AMITA GUPTA