Judgements

AJAIB SINGH Vs VS.

Case number: Special Leave Petition (crl.) 73 of 2000

CAMILO VAZ Vs STATE OF GOA

Bench: RUMA PAL,D.P.WADHWA
Case number: Crl.A. No.-000319-000319 / 1998
Diary number: 3043 / 1998
Advocates: Vs A. SUBHASHINI

ALLAHABAD BANK Vs CANARA BANK

Bench: M.J.RAO,N.S.HEGDE
Case number: C.A. No.-002536-002536 / 2000
Diary number: 4673 / 1999
Advocates: Vs SARLA CHANDRA

CHANDRIA PRASAD Vs PULLO (DEAD) BY LRS. .

Case number: C.A. No.-001772-001772 / 1980
Diary number: 62670 / 1980
Advocates: Vs R. D. UPADHYAY

V.M. SALGAOCAR & BORS. Vs COMMISSIONER OF INCOME TAX

Case number: C.A. No.-000657-000657 / 1994
Diary number: 82110 / 1993

RAJENDRA SINGH Vs STATE OF BIHAR, THR. CHIEF SECRETARY

Bench: R.P.SETHI,S.V.PATIL,G.B.PATTANAIK
Case number: Crl.A. No.-001183-001183 / 1997
Diary number: 13376 / 1997
Advocates: AKHILESH KUMAR PANDEY Vs

COLLECTOR OF CENTRAL EXCISE, BARODA Vs UNITED PHOSPHONUS LTD.

Bench: R.C.LAHOTI,S.R.BABU
Case number: C.A. No.-008999-009000 / 1996
Diary number: 76922 / 1996
Advocates: P. PARMESWARAN Vs

COLLECTOR OF CENTRAL EXCISE, BARODA Vs UNITED PHOSPHONUS LTD.

Bench: R.C.Lahoti,S.R.Babu
Case number: C.A. No.-008999-009000 / 1996
Diary number: 76922 / 1996
Advocates: P. PARMESWARAN Vs

GURDIP SINGH Vs STATE OF PUNJAB

Bench: S.R.Nabu,R.C.Lahoti
Case number: C.A. No.-004911-004911 / 1999
Diary number: 3085 / 1999
Advocates: RANI CHHABRA Vs RACHNA GUPTA

COMPTROLLER & AUDITOR GENL. OF INDIA &OR Vs EARID SATTAR

Bench: V.N.KHARE,DORAISWAMY RGJIL
Case number: C.A. No.-013020-013020 / 1996
Diary number: 76923 / 1996
Advocates: C. V. SUBBA RAO Vs

U.O.I. Vs S. VEDACHALAM

Case number: C.A. No.-006423-006423 / 1998
Diary number: 18473 / 1998
Advocates: ARVIND KUMAR SHARMA Vs S. N. BHAT

COMPTROLLER & AUDITOR GENL. OF INDIA &OR Vs EARID SATTAR

Bench: V.N.Khare,Doraiswamy Raju
Case number: C.A. No.-013020-013020 / 1996
Diary number: 76923 / 1996
Advocates: C. V. SUBBA RAO Vs

GURDEEP SINGH & ORS. Vs STATE OF PUNJAB & ORS.

JANBA (DEAD) THROUGH LRS. Vs SMT. GOPIKABAI

Bench: S.S.AHMAD,M.B.SHAH
Case number: C.A. No.-000817-000817 / 1989
Diary number: 65951 / 1989

JANBA (DEAD) THROUGH LRS. Vs SMT. GOPIKABAI

Bench: S.S.AHMAD,M.B.SHAH
Case number: C.A. No.-000817-000817 / 1989
Diary number: 65951 / 1989