Judgements

STATE OF W.B. Vs NARAYAN K. PATODIA

Bench: K.T. THOMAS,D.P. MOHAPATRA
Case number: Crl.A. No.-000337-000337 / 2000
Diary number: 5291 / 1999
Advocates: Vs RANJAN MUKHERJEE

NARINDER SINGH Vs STATE OF PUNJAB

Bench: RUMA PAL,D.P.WADHWA
Case number: Crl.A. No.-000490-000490 / 1998
Diary number: 5704 / 1998

CHINNAMA GEORGE Vs N.K. RAJU

Bench: D.P.WADHWA,D.P.MOHAPATRO
Case number: C.A. No.-002474-002474 / 2000
Diary number: 7582 / 1998
Advocates: Vs B. K. SATIJA

U O I Vs REKHA MAJHI

Case number: C.A. No.-000679-000679 / 1997
Diary number: 15882 / 1995
Advocates: ARVIND KUMAR SHARMA Vs RAJESH

ASOKAN Vs STATE REP.BY PUBLIC PROSECUTOR,MADRAS

Bench: G.B.PATTANAIK,S.V.PATIL
Case number: Crl.A. No.-000597-000597 / 1992
Diary number: 79777 / 1992
Advocates: V. BALACHANDRAN Vs V. G. PRAGASAM

ANANDI D.JADHAV (DEAD) BY LRS. Vs NIRMALA R. KORE

Bench: S.N.HEGDE,S.S.M.QUADRI
Case number: C.A. No.-004538-004538 / 1998
Diary number: 3366 / 1998
Advocates: V. D. KHANNA Vs A. S. BHASME

STATE OF HARYANA Vs PREM SINGH .

Bench: S.S.AHMAD,S.R.BABU
Case number: C.A. No.-006361-006361 / 1994
Diary number: 72661 / 1994
Advocates: Vs MANOJ SWARUP

COMMR. OF S.T., M.P. Vs M/S. POPULAR TRADING CO

Bench: S.N.PHUKAN,S.R.BABU
Case number: C.A. No.-009825-009826 / 1996
Diary number: 76921 / 1996

COMMNR.OF CENT.EXCISE & CUSTOMS Vs M/S.VENUS CASTINGS P.LTD.

Bench: S.N.PHUKAN,S.R.BABU
Case number: C.A. No.-004998-004998 / 1999
Diary number: 12583 / 1999
Advocates: P. PARMESWARAN Vs ASHOK KUMAR SINGH

PREETI MITTAL Vs GAGANJOT KAUR SAIRA

Bench: K. Venkataswam.,S.S.M.Quadei
Case number: C.A. No.-002143-002143 / 1999
Diary number: 19418 / 1998

UNION OF INDIA Vs ERA EDUCATIONAL TRUST

Bench: APRIL 5,2000
Case number: C.A. No.-002517-002517 / 2000
Diary number: 820 / 2000
Advocates: Vs SUNITA SHARMA

COMMR. OF S.T., M.P. Vs M/S. POPULAR TRADING CO

Bench: S.N.Phukan,S.R.Babu
Case number: C.A. No.-009825-009826 / 1996
Diary number: 76921 / 1996

Vs

Case number: /
Diary number: 1 / 0138

GOVIND A. MANE & ORS. Vs STATE OF MAHARASHTRA & ORS.

Bench: D.P.WADHWA,S.S.AHMAD
Case number: Writ Petition(Criminal) 2425 of 2000

STATE OF HARYANA & ORS. Vs PREM SINGH & ORS. C