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25 April 2000
Supreme Court 2 pages D.K. JOSHI Vs STATE OF U.P. .
Case number: C.A. No.-002016-002016 / 1996 |
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25 April 2000
Supreme Court 9 pages SYNDICATE BANK Vs GENL.SECY SYNDICATE BANK STAFF ASSO.&ANR
Case number: C.A. No.-004263-004263 / 1999 |
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25 April 2000
Supreme Court 11 pages CHANDRA PRAKASH SHAHI Vs STATE OF U.P. & ORS.
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25 April 2000
Supreme Court 3 pages STATE OF KARNATAKA Vs STATE OF ANDHRA PRADESH & ORS.
Case number: Original Suite 1 of 1997 |
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25 April 2000
Supreme Court 102 pages STATE OF ANDHRA PRADESH Vs STATE OF KARNATAKA & ORS.
Bench: S.B.MAJMUDAR , G.B.PATTANAIK , V.N.KHARE , U.C.BANERJEE , R.P.SETHI |
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24 April 2000
Supreme Court 4 pages OM PRAKASH SHARMA Vs C.B.I. , N.DELHI
Bench: DORAISWAMY RAJU,S.S.AHMAD |
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24 April 2000
Supreme Court 10 pages STATE OF HARYANA Vs SANTRA
Bench: S.S.AHMAD,D.P.WADHWA |
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24 April 2000
Supreme Court 19 pages U.O.I. Vs CHARANJIT S. GILL
Bench: G.B. PATTANAIK,R.P. SETHI,SHIVARAJ V. PATIL. |
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24 April 2000
Supreme Court 7 pages KARNATAKA ST. ROAD TRANSPORT CORPN Vs S. MANJUNATH
Bench: Doraiswami Raju,S.S.Ahmad |
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24 April 2000
Supreme Court 6 pages GANTUSA H. BADDI (DEAD) BY LRS. Vs MEERABAI G. PAI
Bench: S.V.PATIL,R.P.SETHI,G.B.PATTANAIK |
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24 April 2000
Supreme Court 2 pages SRI VEERA HANUMAN RICE & FLOUR MILL &ANR Vs STATE BANK OF INDIA,RAMACHANDRAPURAM A.P
Case number: C.A. No.-002896-002896 / 2000 |
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24 April 2000
Supreme Court 10 pages STATE OF HARYANA & ORS. Vs SMT. SANTRA
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24 April 2000
Supreme Court 7 pages TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs THE STATE OF BIHAR & ANR.
Bench: DORAISWAMI RAJU,V.N.KHARE |
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24 April 2000
Supreme Court 3 pages KUNAL NANDA Vs UNION OF INDIA & ANR.
Bench: S.S.AHAMAD,DORAISWAMI RAJU |
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20 April 2000
Supreme Court 4 pages TRUSTEES OF HEH THE NPM TRUST Vs THE COMMR. OF INCOME-TAX, HYDERABAD
Bench: D.P.WADHWA,S.S.M.QUADRI |