Showing 24151 - 24165 of 41947 judgements
25 April 2000
Supreme Court
2 pages
D.K. JOSHI Vs STATE OF U.P. .

Case number: C.A. No.-002016-002016 / 1996
Diary number: 82111 / 1993

25 April 2000
Supreme Court
9 pages
SYNDICATE BANK Vs GENL.SECY SYNDICATE BANK STAFF ASSO.&ANR

Case number: C.A. No.-004263-004263 / 1999
Diary number: 20405 / 1998
Advocates: GHAN SHYAM VASISHT Vs

25 April 2000
Supreme Court
11 pages
CHANDRA PRAKASH SHAHI Vs STATE OF U.P. & ORS.

25 April 2000
Supreme Court
3 pages
STATE OF KARNATAKA Vs STATE OF ANDHRA PRADESH & ORS.

Case number: Original Suite 1 of 1997

25 April 2000
Supreme Court
102 pages
STATE OF ANDHRA PRADESH Vs STATE OF KARNATAKA & ORS.

Bench: S.B.MAJMUDAR , G.B.PATTANAIK , V.N.KHARE , U.C.BANERJEE , R.P.SETHI
Case number: Original Suite 2 of 1997

24 April 2000
Supreme Court
4 pages
OM PRAKASH SHARMA Vs C.B.I. , N.DELHI

Bench: DORAISWAMY RAJU,S.S.AHMAD
Case number: Crl.A. No.-000392-000392 / 2000
Diary number: 6888 / 1999
Advocates: Vs SUSHMA SURI

24 April 2000
Supreme Court
10 pages
STATE OF HARYANA Vs SANTRA

Bench: S.S.AHMAD,D.P.WADHWA
Case number: C.A. No.-002897-002897 / 2000
Diary number: 18441 / 1999

24 April 2000
Supreme Court
19 pages
U.O.I. Vs CHARANJIT S. GILL

Bench: G.B. PATTANAIK,R.P. SETHI,SHIVARAJ V. PATIL.
Case number: C.A. No.-002865-002865 / 2000
Diary number: 8113 / 1999
Advocates: ARVIND KUMAR SHARMA Vs BIJAN KUMAR GHOSH

24 April 2000
Supreme Court
7 pages
KARNATAKA ST. ROAD TRANSPORT CORPN Vs S. MANJUNATH

Bench: Doraiswami Raju,S.S.Ahmad
Case number: C.A. No.-000113-000113 / 1998
Diary number: 21810 / 1997

24 April 2000
Supreme Court
6 pages
GANTUSA H. BADDI (DEAD) BY LRS. Vs MEERABAI G. PAI

Bench: S.V.PATIL,R.P.SETHI,G.B.PATTANAIK
Case number: C.A. No.-001510-001510 / 1999
Diary number: 2746 / 1999
Advocates: Vs S. N. BHAT

24 April 2000
Supreme Court
2 pages
SRI VEERA HANUMAN RICE & FLOUR MILL &ANR Vs STATE BANK OF INDIA,RAMACHANDRAPURAM A.P

Case number: C.A. No.-002896-002896 / 2000
Diary number: 18818 / 1999
Advocates: Vs ANIL KUMAR SANGAL

24 April 2000
Supreme Court
10 pages
STATE OF HARYANA & ORS. Vs SMT. SANTRA

24 April 2000
Supreme Court
7 pages
TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs THE STATE OF BIHAR & ANR.

Bench: DORAISWAMI RAJU,V.N.KHARE
Case number: Appeal Civil 585 of 1979

24 April 2000
Supreme Court
3 pages
KUNAL NANDA Vs UNION OF INDIA & ANR.

Bench: S.S.AHAMAD,DORAISWAMI RAJU
Case number: Writ Petition(Criminal) 2895 of 2000

20 April 2000
Supreme Court
4 pages
TRUSTEES OF HEH THE NPM TRUST Vs THE COMMR. OF INCOME-TAX, HYDERABAD

Bench: D.P.WADHWA,S.S.M.QUADRI
Case number: C.A. No.-002328-002328 / 1995
Diary number: 68105 / 1988
Advocates: Vs SUSHMA SURI