Showing 24181 - 24195 of 41947 judgements
17 April 2000
Supreme Court
16 pages
Vs

Bench: A.P.MISRA,M.B.SHAH
Case number: /
Diary number: 2 / 3568

15 April 2000
Supreme Court
6 pages
T VIJAYAN Vs DIV.RAILWAY MANAGER

Bench: D.P.WADHWA,S.S.AHMAD
Case number: C.A. No.-002180-002215 / 1998
Diary number: 3105 / 1997
Advocates: Vs SUSHMA SURI

13 April 2000
Supreme Court
2 pages
SHAMBHU MURARI SINHA Vs PROJECT&DEVELOPMENT INDIA LTD.&ANR

Bench: S.S.AHMAD,R.C.LAHOTI
Case number: C.A. No.-002639-002639 / 2000
Diary number: 14654 / 1999
Advocates: 0 Vs DEBA PRASAD MUKHERJEE

13 April 2000
Supreme Court
5 pages
R. SARALA Vs T.S. VELU AND ORS.

Bench: K.T. THOMAS,D.P. MOHAPATRA
Case number: Special Leave Petition (crl.) 2711 of 1999

11 April 2000
Supreme Court
4 pages
EDWARD KEVENTER PVT.LTD. Vs BIHAR STATE AGRL.MKT.BOARD

Bench: V.N.KHARE,DORAISWAMI RAJU
Case number: C.A. No.-002503-002503 / 1998
Diary number: 4488 / 1998
Advocates: SARLA CHANDRA Vs IRSHAD AHMAD

11 April 2000
Supreme Court
7 pages
STATE OF U.P. Vs BABOO RAM

Bench: K.T. THOMAS,Y.K. SABHARWAL
Case number: Crl.A. No.-000279-000281 / 1995
Diary number: 63218 / 1995
Advocates: AJIT SINGH PUNDIR Vs BHARAT SANGAL

11 April 2000
Supreme Court
5 pages
GHULAM NABI WAR Vs STATE OF N.C.T. DELHI

Case number: Crl.A. No.-000208-000208 / 2000
Diary number: 21135 / 1999
Advocates: NAFIS A. SIDDIQUI Vs D. S. MAHRA

11 April 2000
Supreme Court
13 pages
INDIAN OVERSEAS BANK Vs I.O.B. STAFF CANTEEN WORKERS UNION &ANR

Bench: S.S.AHMAD,DORASWAMI RAJU
Case number: C.A. No.-001407-001409 / 1998
Diary number: 19430 / 1997
Advocates: K. J. JOHN Vs

11 April 2000
Supreme Court
6 pages
DAI-ICHI KARKARIA LTD. Vs UNION OF INDIA

Bench: R.C.LAHOTI,S.R.BABU
Case number: C.A. No.-007202-007202 / 1995
Diary number: 10925 / 1995
Advocates: Vs K. R. SASIPRABHU

11 April 2000
Supreme Court
5 pages
GAYATRI DEVI PANSARI Vs STATE OF ORISSA

Bench: S.S.Ahmad,Doraswami Raju
Case number: C.A. No.-002580-002580 / 2000
Diary number: 8216 / 1998

11 April 2000
Supreme Court
4 pages
GHULAM NABI WAR Vs STATE OF N.C.T. DELHI

Bench: Doraswami Raju,M.B.Shah
Case number: Crl.A. No.-000208-000208 / 2000
Diary number: 21135 / 1999
Advocates: NAFIS A. SIDDIQUI Vs D. S. MAHRA

11 April 2000
Supreme Court
2 pages
KAPUS EKADHIKAR KARAMCHARI SANGH Vs STATE OF MAHARASHTRA

Case number: SLP(C) No.-000061-000061 / 1998
Diary number: 19758 / 1997

11 April 2000
Supreme Court
10 pages
JAYA GOKUL EDUCATIONAL TRUST Vs COMMNR.& SECY TO GOVT HR.EDU.DEPTT

Case number: C.A. No.-002589-002589 / 2000
Diary number: 10338 / 1998
Advocates: Vs LILY ISABEL THOMAS

11 April 2000
Supreme Court
6 pages
DAI-ICHI KARNATAKA LTD. Vs UNION OF INDIA & ORS.

11 April 2000
Supreme Court
5 pages
AMRESH TIWARI Vs LALTA PRASAD DUBEY & ANR.

Case number: Special Leave Petition (crl.) 3858 of 1999