Judgements

SAGAYAM Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000289-000289 / 2000
Diary number: 17221 / 1999
Advocates: V. G. PRAGASAM Vs

DR. PARAG GUPTA Vs UNIVERSITY OF DELHI & ORS.

SWARAN SINGH Vs STATE OF PUNJAB

CHANDRA PRAKASH SHAHI Vs STATE OF U.P.

Bench: D.P.WADHWA,S.S.AHMAD
Case number: C.A. No.-002930-002930 / 2000
Diary number: 6123 / 1998

PK ABRAHAM THARAKAN (D) THR. LRS. Vs STATE OF KERALA

Bench: S.N.PHUKAN,S.N.VARIAVA
Case number: C.A. No.-007427-007427 / 1997
Diary number: 12369 / 1997
Advocates: RAMESH BABU M. R. Vs G. PRAKASH

Vs

Bench: R.C.Lahoti,S.R.Babu
Case number: /
Diary number: 1 / 4458

Vs

Bench: R.C.LAHOTI,S.R.BABU
Case number: /
Diary number: 1 / 4458

M.K. SHANMUGAM Vs UNION OF INDIA .

Bench: N.S.HEGDE,S.R.BABU,S.S.AHMAD
Case number: C.A. No.-005086-005086 / 1994
Diary number: 72662 / 1994
Advocates: CHANDAN RAMAMURTHI Vs S. K. VERMA

ASGAR S. PATEL Vs U O I

Bench: R.C.LAHOTI,S.R.BABU
Case number: C.A. No.-006329-006329 / 1998
Diary number: 19608 / 1995
Advocates: JAY SAVLA Vs B. KRISHNA PRASAD

STATE OF A.P. Vs STATE OF KARNATAKA

Bench: R.P.SETHI,U.C.BANERJEE,V.N.KHARE,G.B.PATTANAIK,S.B.MAJUMDAR
Case number: ORGNL.SUIT No.-000002-000002 / 1997
Diary number: 61596 / 1997
Advocates: GUNTUR PRABHAKAR Vs

ASHOK KUMAR GUPTA Vs ATUL PANDEY @ BABLOO

Bench: K. T. THOMAS,DORAISWAMY RAJU,S.N. VARIAVA
Case number: Crl.A. No.-001332-001332 / 1999
Diary number: 11894 / 1999
Advocates: Vs SUDHIR KUMAR GUPTA

KULDEEP SINGH Vs STATE OF RAJASTHAN

Bench: K.T. THOMAS,DORAISWAMY RAJU,S.N. VARIAVA.
Case number: Crl.A. No.-000658-000658 / 1998
Diary number: 7487 / 1998
Advocates: PRAMOD DAYAL Vs SUSHIL KUMAR JAIN

M.K. SHANMUGAM Vs UNION OF INDIA .

Bench: N.S.HEGDE,S.R.BABU,S.S.AHMAD
Case number: C.A. No.-005086-005086 / 1994
Diary number: 72662 / 1994
Advocates: CHANDAN RAMAMURTHI Vs S. K. VERMA

AMRESH TIWARI Vs LALTA PRASAD DUBEY

Bench: D.P.Mahapatro,K.T.Thomas,S.N.Variava
Case number: Crl.A. No.-000360-000360 / 2000
Diary number: 17971 / 1999
Advocates: Vs NARESH BAKSHI

ASGAR S. PATEL Vs U O I

Bench: R.C.Lahoti,S.R.Babu
Case number: C.A. No.-006329-006329 / 1998
Diary number: 19608 / 1995
Advocates: JAY SAVLA Vs B. KRISHNA PRASAD