Showing 23791 - 23805 of 41947 judgements
03 November 2000
Supreme Court
12 pages
CHITTOOR ZILLA VYAVASAYADARULA SANGHAM Vs A.P.STATE ELECTRICITY BOARD

Bench: N. SANTOSH HEGDE.
Case number: C.A. No.-006182-006182 / 2000
Diary number: 5924 / 1999
Advocates: Vs RAKESH K. SHARMA

02 November 2000
Supreme Court
4 pages
P.G.I.OF M.E.&RESEARCH, CHD. Vs RAJ KUMAR

Bench: U.C.BANERJEE,K.G.BALAKRISHNA
Case number: C.A. No.-006576-006576 / 1999
Diary number: 9443 / 1999
Advocates: Vs M. K. DUA

02 November 2000
Supreme Court
10 pages
G.M.,BHARAT COKING COAL LTD.,W.BENGAL Vs SHIB KUMAR DUSHAD

Bench: M.B. SHAH,,D.P. MOHAPATRA
Case number: C.A. No.-006142-006142 / 2000
Diary number: 13149 / 1999
Advocates: ANIP SACHTHEY Vs SUDHA GUPTA

01 November 2000
Supreme Court
5 pages
HARI SINGH MANN Vs HARBHAJAN SINGH BAJWA .

Bench: K.T. THOMAS,,R.P. SETHI.
Case number: Crl.A. No.-000908-000908 / 2000
Diary number: 19999 / 1999
Advocates: Vs RESPONDENT-IN-PERSON

01 November 2000
Supreme Court
3 pages
BABU LAL Vs VINOD KUMAR

Bench: D.P. Mohapatra,Y.K. Sabharwal.
Case number: C.A. No.-006114-006114 / 2000
Diary number: 5493 / 2000
Advocates: Vs PRATIBHA JAIN

01 November 2000
Supreme Court
5 pages
RAM LAL Vs STATE OF RAJASTHAN

Bench: K.T. THOMAS,,R.P. SETHI.
Case number: Crl.A. No.-001271-001271 / 1999
Diary number: 11356 / 1999
Advocates: V. J. FRANCIS Vs SUSHIL KUMAR JAIN

01 November 2000
Supreme Court
4 pages
F.C.I. Vs A.PRHALADA RAO

Bench: M.B. SHAH,,D.P. MOHAPATRA.
Case number: C.A. No.-006123-006123 / 2000
Diary number: 6641 / 1998
Advocates: Vs RESPONDENT-IN-PERSON

31 October 2000
Supreme Court
4 pages
H.P.STATE FIN.CORPN. Vs PREM NATH NANDA

Bench: K.T. THOMAS,R.P. SETHI.
Case number: C.A. No.-000441-000441 / 1999
Diary number: 6129 / 1997

31 October 2000
Supreme Court
3 pages
DEO NARAIN CHOUDHURY Vs SHREE NARAIN CHOUDHARY

Bench: V.N.KHARE,, S.N.VARIAVA
Case number: C.A. No.-006104-006104 / 2000
Diary number: 6399 / 1999
Advocates: Vs UGRA SHANKAR PRASAD

19 October 2000
Supreme Court
17 pages
CENTRE FOR P.I.L. Vs U.O.I.

Case number: C.A. No.-002485-002485 / 1999
Diary number: 2828 / 1999
Advocates: PRASHANT BHUSHAN Vs RAVINDRA NATH

19 October 2000
Supreme Court
17 pages
CENTRE FOR P.I.L. Vs U.O.I.

Case number: C.A. No.-002485-002485 / 1999
Diary number: 2828 / 1999
Advocates: PRASHANT BHUSHAN Vs RAVINDRA NATH

19 October 2000
Supreme Court
15 pages
M/S.KONKAN RLY CORPN LTD Vs M/S.RANI CONST PVT LTD

Bench: K.G.BALAKRISHNAAN,M.J.RAO
Case number: C.A. No.-005880-005889 / 1997
Diary number: 13033 / 1997
Advocates: SUCHITRA ATUL CHITALE Vs K. V. MOHAN

19 October 2000
Supreme Court
3 pages
SHAMSHER KHAN Vs STATE (NCT OF DELHI)

Case number: Crl.A. No.-000502-000502 / 2000
Diary number: 8702 / 2000
Advocates: CHANDER SHEKHAR ASHRI Vs D. S. MAHRA

19 October 2000
Supreme Court
5 pages
SH. SUKHDEV SINGH GILL Vs STATE OF PUNJAB .

Case number: C.A. No.-000499-000499 / 1992
Diary number: 76841 / 1992
Advocates: B. R. SABHARWAL Vs SHEELA GOEL

18 October 2000
Supreme Court
5 pages
SHAMIM AKHTAR Vs IQBAL AHMAD

Bench: D.P.Mohapatro,M.B.Shah
Case number: C.A. No.-005968-005968 / 2000
Diary number: 18569 / 1999
Advocates: NIRANJANA SINGH Vs