Showing 23806 - 23820 of 41947 judgements
18 October 2000
Supreme Court
6 pages
DATAR SWITCHGEARS LTD. Vs TATA FINANCE LTD.

Case number: C.A. No.-005986-005986 / 2000
Diary number: 14120 / 2000
Advocates: Vs S. NARAIN & CO.

18 October 2000
Supreme Court
6 pages
DATAR SWITCHGEARS LTD. Vs TATA FINANCE LTD.

Case number: C.A. No.-005986-005986 / 2000
Diary number: 14120 / 2000
Advocates: Vs S. NARAIN & CO.

18 October 2000
Supreme Court
13 pages
KUMAON MANDAL VIKAS NIGAM LTD. Vs GIRJA SHANKAT PANT

Bench: G.B.PATTANAIK,U.C.BANERJEE
Case number: C.A. No.-005747-005747 / 1998
Diary number: 14223 / 1998
Advocates: DINESH KUMAR GARG Vs I. B GAUR

18 October 2000
Supreme Court
76 pages
NARMADA BACHAO ANDOLAN Vs UNION OF INDIA .

Bench: B. N. KIRPAL,DR. A. S. ANAND
Case number: W.P.(C) No.-000319-000319 / 1994
Diary number: 76725 / 1994
Advocates: PRASHANT BHUSHAN Vs

18 October 2000
Supreme Court
11 pages
MANISH DIXIT Vs STATE OF RAJASTHAN

Bench: K.T.THOMAS,S.N.VARIAVA
Case number: Crl.A. No.-000779-000779 / 1998
Diary number: 8497 / 1998
Advocates: Vs SUSHIL KUMAR JAIN

18 October 2000
Supreme Court
4 pages
STATE OF DELHI Vs GYAN DEVI .

Case number: Crl.A. No.-000888-000888 / 2000
Diary number: 8145 / 2000
Advocates: Vs S. L. ANEJA

17 October 2000
Supreme Court
3 pages
UNION OF INDIA Vs M/S POPULAR BUILDERS, CALCUTTA

Bench: S.N.PHUKAN,M.B.SHAH,G.B.PATTANAIK
Case number: C.A. No.-005937-005937 / 2000
Diary number: 7068 / 1999
Advocates: B. KRISHNA PRASAD Vs ABHIJIT SENGUPTA

17 October 2000
Supreme Court
10 pages
SRI JAGATRAM AHUJA Vs THE COMMISSIONER OF GIFT TAX

Bench: S.P. BHURACHA,S.N. PHUKAN,,SHIVARAJ V. PATIL
Case number: C.A. No.-003137-003137 / 1995
Diary number: 69328 / 1989
Advocates: A. SUBBA RAO Vs RR-EX-PARTE

17 October 2000
Supreme Court
6 pages
ABDUL WAHAB ANSARI Vs STATE OF BIHAR

Bench: G.B.PATTANAIK,M.B.SHAH,S.N.PHUKAN
Case number: Crl.A. No.-000885-000885 / 2000
Diary number: 7644 / 2000
Advocates: Vs S.K. SINHA

17 October 2000
Supreme Court
20 pages
NATIONAL FERTILIZERS Vs PURAN CHAND NANGIA

Case number: C.A. No.-001329-001329 / 1995
Diary number: 1148 / 1995
Advocates: GHANSHYAM JOSHI Vs SANGEETA KUMAR

17 October 2000
Supreme Court
20 pages
NATIONAL FERTILIZERS Vs PURAN CHAND NANGIA

Bench: M.J.Rao,K.G.Balakrishnaan
Case number: C.A. No.-001329-001329 / 1995
Diary number: 1148 / 1995
Advocates: GHANSHYAM JOSHI Vs SANGEETA KUMAR

17 October 2000
Supreme Court
10 pages
SAURASHTRA CEMENT & CHEMICAL INDS. Vs UNION OF INDIA

Bench: G.B.PATTANAIK,U.C.BANERJEE
Case number: C.A. No.-007000-007000 / 1994
Diary number: 15081 / 1994
Advocates: BHARGAVA V. DESAI Vs HEMANTIKA WAHI

17 October 2000
Supreme Court
2 pages
STATE BY C.B.I., NEW DELHI Vs R.SURI BABU

Case number: Crl.A. No.-000155-000156 / 2000
Diary number: 230 / 2000
Advocates: SUSHMA SURI Vs D. MAHESH BABU

17 October 2000
Supreme Court
4 pages
MAKINENI VENKATA SUJATHA Vs LAND REFORMS TRIBUNAL

Case number: SLP(C) No.-015354-015354 / 2000
Diary number: 15746 / 2000
Advocates: C. K. SUCHARITA Vs

17 October 2000
Supreme Court
8 pages
GAUTAM PAUL Vs DEBI RANI PAUL

Case number: C.A. No.-005942-005942 / 2000
Diary number: 2002 / 1999
Advocates: AVIJIT BHATTACHARJEE Vs