Showing 23761 - 23775 of 41947 judgements
10 November 2000
Supreme Court
6 pages
PRAVEEN SINGH Vs STATE OF PUNJAB & ORS.

10 November 2000
Supreme Court
6 pages
ROY V.D. Vs STATE OF KERALA

Bench: S.N.PHUKAN,S.S.M.QUADRI
Case number: Crl.A. No.-000967-000967 / 2000
Diary number: 11819 / 1998
Advocates: BABY KRISHNAN Vs G. PRAKASH

10 November 2000
Supreme Court
4 pages
UNION OF INDIA Vs K.A. KITTU

Bench: S.N.Phukan,V.N.Khare
Case number: C.A. No.-003541-003541 / 1998
Diary number: 9290 / 1997
Advocates: Vs BABY KRISHNAN

10 November 2000
Supreme Court
7 pages
PRAVEEN SINGH Vs STATE OF PUNJAB

Bench: G.B. PATTANAIK,,UMESH C BANERJEE.
Case number: C.A. No.-015354-015354 / 1996
Diary number: 79005 / 1996

10 November 2000
Supreme Court
8 pages
GOA FOUNDATION, GOA Vs DIKSHA HOLDINGS PVT.LTD. .

Bench: UMESH C. BANERJEE,J.
Case number: C.A. No.-000401-000401 / 2000
Diary number: 19700 / 1999
Advocates: APPELLANT-IN-PERSON Vs

10 November 2000
Supreme Court
7 pages
GOA FOUNDATION, GOA Vs DIKSHA HOLDINGS PVT.LTD. .

Bench: U.C.BANERJEE
Case number: C.A. No.-000401-000401 / 2000
Diary number: 19700 / 1999
Advocates: APPELLANT-IN-PERSON Vs

10 November 2000
Supreme Court
4 pages
UOI Vs T. PARTHASARATHY

Bench: DORASWAMY RAJU,SHIVARAJ V. PATIL
Case number: C.A. No.-004537-004537 / 1998
Diary number: 8751 / 1997
Advocates: ANIL KATIYAR Vs

10 November 2000
Supreme Court
4 pages
UOI Vs T. PARTHASARATHY

Bench: Doraiswamy Raju,,Shivaraj V. Patil.
Case number: C.A. No.-004537-004537 / 1998
Diary number: 8751 / 1997
Advocates: ANIL KATIYAR Vs

10 November 2000
Supreme Court
10 pages
GOA FOUNDATION, GOA Vs DIKSHA HOLDINGS PVT.LTD. .

Bench: U.C.Banerjee,G.B.Pattanaik
Case number: C.A. No.-000401-000401 / 2000
Diary number: 19700 / 1999
Advocates: APPELLANT-IN-PERSON Vs

10 November 2000
Supreme Court
6 pages
ROY V. D. Vs STATE OF KERALA

09 November 2000
Supreme Court
6 pages
MADHUKAR BHASKARRAO JOSHI Vs STATE OF MAHARASHTRA

Bench: K.T. THOMAS,,R.P. SETHI.
Case number: Crl.A. No.-000960-000960 / 2000
Diary number: 9389 / 2000

09 November 2000
Supreme Court
6 pages
UNION OF INDIA Vs PRADIP KUMAR DEY

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: C.A. No.-000153-000153 / 1994
Diary number: 69897 / 1994
Advocates: P. PARMESWARAN Vs SUMITA RAY

09 November 2000
Supreme Court
3 pages
STATE OF GUJARAT Vs K V JOSEPH

Case number: Crl.A. No.-000601-000601 / 1997
Diary number: 5166 / 1997
Advocates: HEMANTIKA WAHI Vs

09 November 2000
Supreme Court
4 pages
GURDIT SINGH (DEAD) THROUGH LRS. & ORS. Vs NIRMAL SINGH & ANR.

Bench: A.P.Misra,S.N.Hegde
Case number: Writ Petition(Criminal) 6303 of 2000

09 November 2000
Supreme Court
4 pages
GURDIT SINGH (DEAD) THROUGH LRS. & ORS. Vs NIRMAL SINGH & ANR.