Showing 23836 - 23850 of 41947 judgements
28 September 2000
Supreme Court
15 pages
KIRAN GUPTA Vs STATE OF U.P.

Bench: SYED SHAH MOHAMMED QUADRI,SHIVARAJ V. PATIL
Case number: C.A. No.-005579-005582 / 2000
Diary number: 18948 / 1998
Advocates: Vs E. C. VIDYA SAGAR

28 September 2000
Supreme Court
7 pages
STATE OF WEST BENGAL Vs SCENE SCREEN (P) LTD.

Bench: R.P.SETHI,D.P.MOHAPATRO
Case number: C.A. No.-000834-000834 / 1981
Diary number: 62986 / 1981
Advocates: RADHA RANGASWAMY Vs ARUN K. SINHA

28 September 2000
Supreme Court
7 pages
L. MUTHUKUMAR AND ANOTHER Vs THE STATE OF TAMIL NADU AND OTHERS

Bench: M. JAGANNADHA RAO,SHIVARAJ V. PATIL
Case number: Special Leave to Petition (Civil)... 17554 of 1999

27 September 2000
Supreme Court
12 pages
NETAI BAG Vs STATE OF W.B.

Bench: K.T. THOMAS.,R.P. SETHI.
Case number: C.A. No.-005447-005447 / 2000
Diary number: 13964 / 1999
Advocates: PRANAB KUMAR MULLICK Vs

27 September 2000
Supreme Court
8 pages
GOBIND RAM Vs GIAN CHAND

Bench: V.N.KHARE,S.N. PHUKAN
Case number: C.A. No.-000443-000443 / 1994
Diary number: 84299 / 1992
Advocates: P. D. SHARMA Vs KUMUD LATA DAS

27 September 2000
Supreme Court
4 pages
SHAMA PRASHANT RAJE Vs GANPATRAO .

Bench: G.B.PATTANAIK,,SHIVARAJ V. PATIL
Case number: C.A. No.-005450-005450 / 2000
Diary number: 595 / 2000
Advocates: Vs SHIVAJI M. JADHAV

27 September 2000
Supreme Court
3 pages
GRAM PANCHAYAT OF VILLAGE NAULAKHA Vs UJAGAR SINGH .

Case number: C.A. No.-005467-005467 / 2000
Diary number: 18358 / 1999
Advocates: ANIS AHMED KHAN Vs BALBIR SINGH GUPTA

26 September 2000
Supreme Court
10 pages
STATE OF KERALA Vs P. SUGATHAN

Bench: D.P. MOHAPATRA,R.P. SETHI.
Case number: Crl.A. No.-000784-000784 / 1994
Diary number: 14327 / 1994
Advocates: Vs C. N. SREE KUMAR

26 September 2000
Supreme Court
4 pages
RHONE-POULENC (I) LTD. Vs STATE OF U.P.

Case number: C.A. No.-001935-001936 / 1998
Diary number: 3407 / 1998

26 September 2000
Supreme Court
5 pages
ALLAHABAD BANK Vs ARC HOLDING LTD. & ORS

Bench: A.P. Misra,Doraiswamy Raju
Case number: C.A. No.-005411-005413 / 2000
Diary number: 3651 / 1999

26 September 2000
Supreme Court
3 pages
BLUE STAR EMPLOYEES UNION Vs EX.OFF.PRINCIPAL SECY.TO GOVT.

Case number: C.A. No.-001718-001718 / 1998
Diary number: 20620 / 1997

25 September 2000
Supreme Court
4 pages
RHONE-POULENC (I) LTD. Vs STATE OF U.P.

Case number: C.A. No.-001935-001936 / 1998
Diary number: 3407 / 1998

22 September 2000
Supreme Court
5 pages
UNION OF INDIA Vs VIJAYAPURAPU SUBBAYAMMA

Bench: V.N.KHARE,S.N.PHUKAN
Case number: C.A. No.-005346-005346 / 1997
Diary number: 10181 / 1997
Advocates: ANIL KATIYAR Vs D. V. PADMA PRIYA

22 September 2000
Supreme Court
4 pages
K RAMAKRISHNA Vs STATE OF BIHAR

Case number: Crl.A. No.-000089-000089 / 1999
Diary number: 11273 / 1997
Advocates: SHRI NARAIN Vs

22 September 2000
Supreme Court
16 pages
AGRL.PRODUCE MKT.COMMITTEE Vs ASHOK HARIKUNI & ANR ETC.

Bench: A.P. MISRA,Y K SABHARWAL
Case number: C.A. No.-005235-005241 / 2000
Diary number: 19073 / 1998