Showing 23821 - 23835 of 41947 judgements
16 October 2000
Supreme Court
5 pages
NAVINCHANDRA N. MAJITHIA Vs STATE OF MEGHALAYA

Bench: R.P.SETHI,S.N.VARIVA,K.T.THOMAS
Case number: Crl.A. No.-000874-000874 / 2000
Diary number: 5450 / 1999
Advocates: Vs RANJAN MUKHERJEE

12 October 2000
Supreme Court
15 pages
DADU @ TULSIDAS Vs STATE OF MAHARASHTRA

Bench: K.T.THOMAS,R.P. SETHI,S.N. VARIAVA.
Case number: W.P.(Crl.) No.-000169-000169 / 1999
Diary number: 8775 / 1999

12 October 2000
Supreme Court
11 pages
BANK OF INDIA Vs SAMBAVALLI VENKATAKRISHNA PARVATHALU

Bench: S.P.BHARUCHA,Y.K.SABHAWAL,RUMA PAL
Case number: CONMT.PET.(C) No.-000488-000488 / 1998
Diary number: 60439 / 1998
Advocates: Vs KRISHNAMURTHI SWAMI

11 October 2000
Supreme Court
8 pages
BASAVARAJ R. PATIL Vs STATE OF KARNATAKA

Bench: S.N.VARIAVA,K.T.THOMAS
Case number: Crl.A. No.-000869-000869 / 2000
Diary number: 3828 / 1999
Advocates: SHANKAR DIVATE Vs A. SUBBA RAO

10 October 2000
Supreme Court
5 pages
TARUN PRASAD CHATTERJEE Vs DINANATH SHARMA

Bench: R.C.LAHOTI,K.G.BALAKRISHNA
Case number: C.A. No.-002937-002937 / 2000
Diary number: 20563 / 1999
Advocates: Vs B. S. BANTHIA

10 October 2000
Supreme Court
10 pages
VADIVELU Vs SUNDARAM

Bench: R.C.LAHOTI,K.G.BALAKRISHNA
Case number: C.A. No.-006543-006543 / 1999
Diary number: 2531 / 1999

10 October 2000
Supreme Court
7 pages
SANJAY DHAR Vs J&K PUBLIC SERVICE COMMN. & ANR.

29 September 2000
Supreme Court
5 pages
JOGINDER PAL Vs INDIAN RED CROSS SOCIETY .

Bench: K.T. THOMAS,R.P. SETHI,,S.N. VARIAVA
Case number: C.A. No.-005664-005664 / 2000
Diary number: 17751 / 1999
Advocates: SANJEEV MALHOTRA Vs R. C. KOHLI

29 September 2000
Supreme Court
6 pages
KRISHI UTPADAN MANDI SAMITI, U.P. Vs KANHAIYA LAL .

Bench: A.P. MISRA,S.S.M. QUADRI
Case number: C.A. No.-013293-013293 / 1996
Diary number: 82138 / 1993
Advocates: E. C. AGRAWALA Vs S. N. BHAT

29 September 2000
Supreme Court
4 pages
HINDUSTAN MACHINE TOOLS Vs M.RANGAREDDY .

Bench: S.Rajendra Babu,D.P.Mohapatra
Case number: C.A. No.-007174-007174 / 1996
Diary number: 76982 / 1996
Advocates: A. T. M. SAMPATH Vs D. BHARATHI REDDY

29 September 2000
Supreme Court
7 pages
M.S. JAYARAJ Vs COMMNR. OF EXCISE, KERALA .

Bench: K.T. THOMAS, R.P. SETHI
Case number: C.A. No.-005614-005614 / 2000
Diary number: 9588 / 2000
Advocates: M. T. GEORGE Vs E. M. S. ANAM

29 September 2000
Supreme Court
24 pages
BADRINATH Vs GOVERNMENT OF TAMIL NADU .

Case number: C.A. No.-002453-002453 / 1987
Diary number: 68177 / 1987
Advocates: APPELLANT-IN-PERSON Vs

29 September 2000
Supreme Court
17 pages
FEDERAL BANK LTD. Vs V.M. JOG ENGINEERING LTD. .

Case number: C.A. No.-005626-005626 / 2000
Diary number: 2752 / 2000
Advocates: Vs SATISH AGGARWAL

28 September 2000
Supreme Court
0 pages
A P PAPER MILLS LTD Vs GOVT OF AP

Case number: C.A. No.-006317-006317 / 1997
Diary number: 4801 / 1997
Advocates: T. N. SINGH Vs ANIL KUMAR TANDALE

28 September 2000
Supreme Court
0 pages
A P PAPER MILLS LTD Vs GOVT OF AP

Bench: K.T. THOMAS,D.P. MOHAPATRA R.C. LAHOTI
Case number: C.A. No.-006317-006317 / 1997
Diary number: 4801 / 1997
Advocates: T. N. SINGH Vs ANIL KUMAR TANDALE