Judgements

UNION OF INDIA AND OTHERS Vs PRADIP KUMAR DEY

S.B.I., DEORIA, U.P. Vs CHANDRA GOVINDJI

Bench: D.P.Mohapatro,S,Rajendra Babu
Case number: C.A. No.-006287-006287 / 2000
Diary number: 10989 / 1999
Advocates: SANJAY KAPUR Vs RACHNA GUPTA

BIHAR STATE ELECTRICITY BOARD Vs UMI SPECIAL STEEL LIMITED

Bench: V N Khare,,S.N. Variava.
Case number: C.A. No.-000377-000377 / 1992
Diary number: 68614 / 1992
Advocates: Vs PRAMOD DAYAL

MAHAVIR SINGH Vs NARESH CHANDRA

Bench: S. RAJENDRA BABU,,D.P. MOHAPATRA.
Case number: C.A. No.-006286-006286 / 2000
Diary number: 14353 / 2000
Advocates: Vs MANOJ SWARUP

VISHNU NAGNATH DESHMUKH Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001127-001127 / 1995
Diary number: 82143 / 1993
Advocates: K. SARADA DEVI Vs

STATE BANK OF INDIA Vs KM. CHANDRA GOVINDJI

MAHAVIR SINGH & ORS. Vs NARESH CHANDRA & ANR.

DMAI Vs

Bench: K.T. THOMAS,,R.P. SETHI
Case number: Crl.A. No.-000484-000484 / 1991
Diary number: 79925 / 1991

COLLECTOR OF CENTRAL EXCISE Vs THE HIMALAYAN CO-OPERATIVE MILK PR.U.LTD

Bench: U.C.BANERJEE,BRIJESH KUMAR
Case number: C.A. No.-000077-000078 / 1989
Diary number: 62062 / 1989
Advocates: P. PARMESWARAN Vs RR-EX-PARTE

NAZIRA BEGUM LASHKAR Vs STATE OF ASSAM

Bench: G.B. PATTANAIK,S. RAJENDRA BABU,,B.N. AGARAWAL.
Case number: C.A. No.-000278-000278 / 1999
Diary number: 17909 / 1997
Advocates: SANJAY PARIKH Vs

ABDUL KARIM Vs STATE OF KARNATAKA .

Bench: Y.K. SABHARWAL,J.
Case number: Crl.A. No.-000741-000743 / 2000
Diary number: 14311 / 2000

ABDUL KARIM Vs STATE OF KARNATAKA .

Bench: S.P. BHURACHA,,D.P. MOHAPATRA.
Case number: Crl.A. No.-000741-000743 / 2000
Diary number: 14311 / 2000

AMRITLAL Vs UNION GOVT.TH.SECY.MIN.OF FINANCE

Case number: Crl.A. No.-000838-000841 / 1999
Diary number: 18003 / 1998
Advocates: ABHIJAT P. MEDH Vs D. S. MAHRA

UNION OF INDIA Vs K.M. SHANKARAPPA

Case number: C.A. No.-003106-003106 / 1991
Diary number: 74625 / 1991
Advocates: C. V. SUBBA RAO Vs RR-EX-PARTE

MGMT.OF M/S.INDIAN IRON & STEEL CO.LTD. Vs PRAHLAD SINGH

Bench: S. RAJENDRA BABU,,SHIVARAJ V. PATIL.
Case number: C.A. No.-006175-006175 / 2000
Diary number: 2627 / 2000
Advocates: Vs MOHAN PANDEY