Judgements

STATE BANK OF INDIA Vs RAM CHANDRA DUBEY .

Bench: S.R.BABU,S.N.VARIAVA
Case number: C.A. No.-006550-006550 / 1999
Diary number: 9383 / 1999
Advocates: SANJAY KAPUR Vs PRAVEEN SWARUP

MURALI Vs STATE OF TAMIL NADU

Bench: U.C.BANERJEE,K.G.BALAKRISHNAN
Case number: Crl.A. No.-001236-001237 / 1998
Diary number: 21733 / 1997
Advocates: Vs V. G. PRAGASAM

RAMON SERVICES PVT. LTD. Vs SUBHASH KAPOOR .

Bench: S.P.SETHI
Case number: C.A. No.-006385-006385 / 2000
Diary number: 18757 / 1999
Advocates: S. P. SHARMA Vs NAVIN CHAWLA

M/S EICHER TRACTORS LTD., HARYANA Vs COMMNR. OF CUSTOMS, MUMBAI

Bench: A.P.MISRA,RUMA PAL
Case number: C.A. No.-006492-006492 / 1998
Diary number: 19138 / 1998
Advocates: Vs P. PARMESWARAN

KIRLOSKAR CONSULTANTS Vs EMPLOYEES' STAE INSU. COPRN.

Bench: S. RAJENDRA BABU,,S.N. VARIAVA.
Case number: C.A. No.-004668-004668 / 1995
Diary number: 2586 / 1995
Advocates: Vs VIJAY K. MEHTA

CONSOLIDATED COFFEE LTD. Vs AGRL.INCOME-TAX OFFICER,MADIKERI .

Bench: D.P.MOHAPATRO
Case number: C.A. No.-000098-000102 / 2000
Diary number: 19786 / 1999
Advocates: R. N. KESWANI Vs

SUBEDAR SINGH Vs DISTT JUDGE MIRZAPUR

Bench: G.B.Pattanaik,,M B Shah.
Case number: C.A. No.-008541-008541 / 1997
Diary number: 5479 / 1997
Advocates: Vs ASHOK K. SRIVASTAVA

UOI Vs M/S.MUNDHRA SALT & CHEMICALS INDS

Bench: RUMA PAL,A.P.MISRA
Case number: C.A. No.-002269-002270 / 1997
Diary number: 3175 / 1997
Advocates: D. S. MAHRA Vs

M.M. DOLICHAN & ORS. Vs STATE OF KERALA & ORS.

M/S. SUNIL INDUSTRIES Vs RAM CHANDER PRADHAN & ANR.

SUBEDAR SINGH & ORS. Vs DISTT. JUDGE MIRZAPUR & ANR.

SURENDRA PRATAP CHAUHAN Vs RAM NAIK .

Bench: R.C. Lahoti,,Shivaraj V. Patil.
Case number: Crl.A. No.-000512-000512 / 1992
Diary number: 74741 / 1992
Advocates: GIRISH CHANDRA Vs RACHNA GUPTA

SURENDRA PRATAP CHAUHAN Vs RAM NAIK & ORS.

UNION OF INDIA Vs K.A. KITTU AND OTHERS

GOA FOUNDATION, GOA. Vs DIKSHA HOLDINGS PVT. LTD. & ORS.