|
15 December 2000
Supreme Court 2 pages PRATAP SINGH Vs REGISTRAR, I.G.I.T.
Case number: C.A. No.-007384-007384 / 2000 |
|
15 December 2000
Supreme Court 11 pages DEVENDRA SINGH RATHORE Vs STATE OF U.P. .
Case number: SLP(C) No.-000005-000005 / 2000 |
|
15 December 2000
Supreme Court 5 pages PURAN CHAND (DEAD) THROUGH LRS. Vs KIRPAL SINGH (DEAD) .
Case number: C.A. No.-008395-008395 / 1983 |
|
15 December 2000
Supreme Court 8 pages RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs UNION OF INDIA & ORS.
Bench: R.C.LAHOTI,S.V.PATIL |
|
15 December 2000
Supreme Court 3 pages COLLECTOR OF CUSTOMS & CENTRAL EXCISE, GUNTUR ETC. ETC. Vs M/S. SURENDRA COTTON OIL MILLS & FERT. CO. ETC. ETC.
Bench: BRITISH KUMAR,U.C.BANERJEE |
|
15 December 2000
Supreme Court 2 pages LALMUNI DEVI Vs STATE OF BIHAR & ORS.
Case number: Special Leave Petition (crl.) 701 of 2000 |
|
14 December 2000
Supreme Court 3 pages BIRANCHI NARAYAN MOHANTY Vs STATE OF ORISSA
Case number: Crl.A. No.-000643-000643 / 1995 |
|
14 December 2000
Supreme Court 4 pages ORIENTAL INSURANCE CO. LTD. Vs CHERUVAKKARA NAFEESSU .
Bench: K.T.THOMAS,R.P.SETHI |
|
14 December 2000
Supreme Court 1 pages CHHAVI KULAVI Vs GANESH CHANDRA MONDAL
Case number: C.A. No.-007371-007371 / 2000 |
|
14 December 2000
Supreme Court 2 pages JAGAR SINGH Vs STATE OF HARYANA
Case number: Crl.A. No.-001185-001185 / 1999 |
|
14 December 2000
Supreme Court 3 pages STATE OF WEST BENGAL Vs NIRANJAN SINGHA
Case number: C.A. No.-007366-007366 / 2000 |
|
14 December 2000
Supreme Court 3 pages BIRANCHI NARAYAN MOHANTY Vs STATE OF ORISSA
Case number: Crl.A. No.-000643-000643 / 1995 |
|
13 December 2000
Supreme Court 4 pages DMAI Vs
Case number: C.A. No.-001662-001663 / 1994 |
|
13 December 2000
Supreme Court 11 pages VANNATTANKANDY IBRAYI Vs KUNHABDULLA HAJEE
Bench: V.N.KHARE,S.N.PHUKAN |
|
13 December 2000
Supreme Court 13 pages T.SUDHAKAR PRASAD Vs GOVT. OF A.P.
Bench: K.G.BALAKRISHNAA,R.C.LAHOTI |