Showing 23656 - 23670 of 41947 judgements
12 December 2000
Supreme Court
1 pages
R DURAISAMY Vs DIR. OF SCHOOL EDUCATION

Bench: S.R.BABU,S.V.PATIL
Case number: SLP(C) No.-011650-011652 / 1997
Diary number: 9763 / 1997
Advocates: Vs M. A. CHINNASAMY

12 December 2000
Supreme Court
7 pages
KULDEEP KUMAR GUPTA Vs H.P.S.E.B.

Bench: G.B.PATTANAIK,B.N.AGRWAL
Case number: C.A. No.-012446-012447 / 1996
Diary number: 390 / 1996
Advocates: C. K. SUCHARITA Vs NARESH K. SHARMA

12 December 2000
Supreme Court
6 pages
STATE OF HARYANA Vs VIKRAM SINGH

Case number: Crl.A. No.-001001-001001 / 2000
Diary number: 8573 / 2000
Advocates: J. P. DHANDA Vs HARJINDER SINGH

11 December 2000
Supreme Court
14 pages
STATE GOVT. HOUSELESS HARIJAN E.ASSOCN. Vs STATE OF KARNATAKA .

Bench: RUMA PAL,A.P.MISRA
Case number: C.A. No.-005015-005015 / 1999
Diary number: 4796 / 1998
Advocates: S. N. BHAT Vs

11 December 2000
Supreme Court
5 pages
RATANSINGH Vs VIJAYSINGH

Bench: K.T.THOMAS,R.P.SETHI
Case number: C.A. No.-007194-007194 / 2000
Diary number: 9710 / 1998
Advocates: NIRAJ SHARMA Vs

11 December 2000
Supreme Court
11 pages
MOHD.CHAMAN Vs STATE (N.C.T. OF DELHI)

Case number: Crl.A. No.-000068-000069 / 1999
Diary number: 8764 / 1998
Advocates: Vs ANIL KATIYAR

08 December 2000
Supreme Court
2 pages
INTERNATIONAL AIRPORT ATY.EMPL.UNION&ANR Vs INTERNATIONAL AIRPORTS ATY.OF INDIA &ORS

Bench: S.R.BABU,S.N.VARIAVA
Case number: C.A. No.-002987-002989 / 1997
Diary number: 79766 / 1996

08 December 2000
Supreme Court
4 pages
DMAI Vs

Case number: Crl.A. No.-000299-000300 / 1991
Diary number: 79940 / 1991
Advocates: GUNTUR PRABHAKAR Vs

08 December 2000
Supreme Court
3 pages
NOOR NIWAS NURSERY PUBLIC SCHOOL Vs RGNL. POVINDENT FUND COMMR.

Bench: S.R.BABU,S.N.VAARIAVA
Case number: C.A. No.-003320-003320 / 1997
Diary number: 61606 / 1997
Advocates: H. S. PARIHAR Vs B. KRISHNA PRASAD

08 December 2000
Supreme Court
3 pages
Vs

Case number: /
Diary number: 2 / 6658

07 December 2000
Supreme Court
7 pages
S.RAMANATHAN Vs UNION OF INDIA .

Bench: G.B.PATTANAIK
Case number: C.A. No.-002560-002560 / 1999
Diary number: 16987 / 1995
Advocates: Vs ARPUTHAM ARUNA AND CO

07 December 2000
Supreme Court
10 pages
KANTI BHADRA SHAH Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000005-000005 / 2000
Diary number: 17755 / 1999

07 December 2000
Supreme Court
6 pages
BISHANDAYAL AND SONS Vs STATE OF ORISSA

Case number: C.A. No.-002522-002522 / 1992
Diary number: 84131 / 1992
Advocates: Vs RADHA SHYAM JENA

07 December 2000
Supreme Court
3 pages
DMAI Vs

Case number: C.A. No.-002962-002963 / 1989
Diary number: 72306 / 1989

07 December 2000
Supreme Court
7 pages
VST INDS. LTD Vs VST INDS. CANTEEN WORKERS UNION

Bench: S R BABU,S N VARIAVA
Case number: C.A. No.-000670-000670 / 1997
Diary number: 1337 / 1997
Advocates: Vs S.. UDAYA KUMAR SAGAR