Judgements

Showing 23596 - 23610 of 41947 judgements
10 January 2001
Supreme Court
29 pages
EXECUTIVE ENGINEER Vs N.C. BUDHI RAJ (DEAD) BY LRS.

Bench: G.B.PATTANAIK , S.RAJENDRA BABU , D.P.MOHAPATRA , DORAISWAMY RAJU , S.V.PATIL
Case number: C.A. No.-003586-003586 / 1984
Diary number: 65119 / 1984
Advocates: RAJ KUMAR MEHTA Vs R. P. WADHWANI

10 January 2001
Supreme Court
11 pages
E S P RAJARAM & NORS Vs UOI

Bench: G.B.PATTANAIK , S.RAJENDRA BABU , D.P.MOHAPATRA , DORAISWAMY RAJU , S.V.PATIL
Case number: C.A. No.-000441-000441 / 2001
Diary number: 1602 / 1997
Advocates: CHANDAN RAMAMURTHI Vs ARVIND KUMAR SHARMA

10 January 2001
Supreme Court
4 pages
HINDUSTAN LEVER LIMITED Vs DIRECTOR GENERAL(INVST.®.)N.DELHI&ANR

Case number: C.A. No.-002457-002457 / 1987
Diary number: 68178 / 1987
Advocates: Vs SANJAY PARIKH

09 January 2001
Supreme Court
48 pages
LAL SINGH Vs STATE OF GUJARAT

Bench: M.B.SHAH,S.N.PHUKAN
Case number: Crl.A. No.-000219-000219 / 1997
Diary number: 2871 / 1997
Advocates: YASH PAL DHINGRA Vs HEMANTIKA WAHI

09 January 2001
Supreme Court
2 pages
VIVIDH KAMGAR SABHA Vs KALYANI STEELS LTD.

Bench: S.N.VARIAVA,S.R.BABU
Case number: C.A. No.-003375-003375 / 1998
Diary number: 19164 / 1996
Advocates: RAJESH KUMAR Vs

09 January 2001
Supreme Court
5 pages
SEA PEARL INDUSTRIES Vs COMMNR. OF INCOME-TAX, COCHIN

Case number: C.A. No.-005436-005437 / 1998
Diary number: 13670 / 1998
Advocates: RAJIV MEHTA Vs

09 January 2001
Supreme Court
4 pages
M/S.BPL. LTD. Vs STATE OF A.P.

Case number: C.A. No.-000444-000445 / 2001
Diary number: 7474 / 1999
Advocates: BABY KRISHNAN Vs K. RAM KUMAR

08 January 2001
Supreme Court
2 pages
RAM KUMAR LAHARIA Vs STATE OF MADHYA PRADESH

Case number: Crl.A. No.-000034-000034 / 2001
Diary number: 9193 / 2000
05 January 2001
Supreme Court
8 pages
VIJAY LAXMI SADHO Vs JAGDISH

Bench: S.V.PATIL,R.C.LAHOTI
Case number: C.A. No.-002720-002720 / 2000
Diary number: 4764 / 2000
Advocates: Vs NIRAJ SHARMA

05 January 2001
Supreme Court
2 pages
COMMNR. OF CENTRAL EXCISE Vs PAXWELL PRINTERS

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-000333-000334 / 2001
Diary number: 8473 / 2000
Advocates: P. PARMESWARAN Vs M. P. DEVANATH

04 January 2001
Supreme Court
7 pages
STATE OF KARNATAKA Vs B.SUVARNA MALINI

Bench: G.B.PATTANAIK,B.N.AGARWAL
Case number: C.A. No.-000027-000027 / 2001
Diary number: 10084 / 1999
Advocates: Vs D. MAHESH BABU

04 January 2001
Supreme Court
9 pages
PABITRA MOHAN DASH Vs STATE OF ORISSA .

Bench: G.B.PATTANAIK,B.N.AGARWAL
Case number: C.A. No.-003190-003190 / 1999
Diary number: 7058 / 1999
Advocates: BINA GUPTA Vs

04 January 2001
Supreme Court
6 pages
M.L. PRABHAKAR Vs RAJIV SINGAL

Case number: C.A. No.-002143-002143 / 2000
Diary number: 3707 / 2000
Advocates: ASHOK K. MAHAJAN Vs

04 January 2001
Supreme Court
4 pages
RAJNEESH AGGARWAL Vs AMIT J. BHALLA

Case number: Crl.A. No.-000010-000012 / 2001
Diary number: 14879 / 1999
Advocates: MANIK KARANJAWALA Vs RAJESH PRASAD SINGH

04 January 2001
Supreme Court
6 pages
UNION OF INDIA AND ORS. Vs M. ASLAM AND ORS.

Bench: G.B.PATTANAIK,B.N.PATTANAIK
Case number: Appeal (crl.) 1039-1040 of 1999.