Showing 23671 - 23685 of 41947 judgements
07 December 2000
Supreme Court
5 pages
COMMNR. OF INCOME TAX, TRIVANDRUM Vs M/S TRANVANCORE TITANIUM PRODUCTS LTD.

Bench: Y.K.SABHARWAL,D.P.MOHAPATRO,S.P.BHARUCHA
Case number: C.A. No.-003825-003825 / 1999
Diary number: 7095 / 1999
Advocates: SUSHMA SURI Vs E. M. S. ANAM

07 December 2000
Supreme Court
3 pages
ARISTOCRAT AGENCIES EL-27,HYD. Vs EXCISE SUPTD.,HYD.DISTT..

Case number: C.A. No.-000486-000486 / 1998
Diary number: 79952 / 1992
Advocates: B. KANTA RAO Vs K. RAM KUMAR

06 December 2000
Supreme Court
7 pages
WESTERN PRESS PVT. LTD. Vs CUSTODIAN .

Bench: B.N.KRIPAL,DORASWAMYY RAJU,BRIJESH KUMAR
Case number: C.A. No.-002770-002770 / 2000
Diary number: 4999 / 2000
Advocates: Vs A. SUBBA RAO

06 December 2000
Supreme Court
12 pages
GOVT. OF A.P. Vs A.P. JAISWAL .

Case number: C.A. No.-004799-004844 / 1997
Diary number: 119 / 1996
Advocates: GUNTUR PRABHAKAR Vs CHITRA MARKANDAYA

06 December 2000
Supreme Court
3 pages
RAMESH BHAI J. PATEL Vs UNION OF INDIA

Bench: Y.K.SABHAEWAL,S.P.BHARUCHA,, S.N.HEGDE
Case number: C.A. No.-001158-001158 / 1998
Diary number: 11299 / 1997
Advocates: Vs SHAIL KUMAR DWIVEDI

06 December 2000
Supreme Court
3 pages
MADAN LAL GUPTA Vs RAVINDER KUMAR

Case number: SLP(C) No.-010729-010729 / 2000
Diary number: 9789 / 2000
Advocates: LAKSHMI RAMAN SINGH Vs URMILA SIRUR

06 December 2000
Supreme Court
10 pages
GURA SINGH Vs STATE OF RAJASTHAN

Bench: K.T.THOMAS,R.P.SETHI
Case number: Crl.A. No.-001184-001184 / 1998
Diary number: 15626 / 1998
Advocates: V. J. FRANCIS Vs SUSHIL KUMAR JAIN

06 December 2000
Supreme Court
6 pages
HERNEK SINGH Vs FINANCIAL COMMR., APPEALS PUNJAB .

Case number: C.A. No.-007156-007156 / 2000
Diary number: 11949 / 1998
Advocates: MANOJ SWARUP Vs

05 December 2000
Supreme Court
14 pages
D.P. CHADHA Vs TRIYUGI NARAIN MISHRA

Bench: R.C.LAHOTI,K.G.BALAKRISHNA
Case number: C.A. No.-001124-001124 / 1998
Diary number: 3344 / 1998
Advocates: KRISHAN SINGH CHAUHAN Vs SHIVA PUJAN SINGH

05 December 2000
Supreme Court
6 pages
CANARA BANK Vs NATIONAL THERMAL POWER CORPN.

Bench: K.T.THOMAS,, R.P.SETHI
Case number: C.A. No.-007103-007103 / 2000
Diary number: 14128 / 1999

05 December 2000
Supreme Court
12 pages
K. THIMMAPPA & ORS. Vs CHAIRMAN, CENTRAL BD. OF DIRS. SBI & ANR.

Bench: G.B.PATTANAIK,B.N.AGGRAWAL
Case number: Transfer Case (civil) 25 1998.

04 December 2000
Supreme Court
7 pages
K.R. SURAJ Vs EXCISE INSPECTOR,PARAPPANANQADI

Bench: S.S.M.QUADRU,S.N.PHUKAN
Case number: Crl.A. No.-001054-001054 / 2000
Diary number: 13295 / 1998
Advocates: C. S. SRINIVASA RAO Vs G. PRAKASH

04 December 2000
Supreme Court
3 pages
DMAI Vs

Case number: Crl.A. No.-000263-000263 / 1992
Diary number: 85681 / 1992
Advocates: A. SUBBA RAO Vs

04 December 2000
Supreme Court
4 pages
DMAI Vs

Case number: Crl.A. No.-000666-000666 / 1991
Diary number: 79934 / 1991

04 December 2000
Supreme Court
2 pages
M/S.NATIONAL HEAVY ENG.CORPN.LTD. Vs M/S.KING BUILDERS

Case number: C.A. No.-007063-007065 / 2000
Diary number: 10171 / 1999
Advocates: T. N. SINGH Vs