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13 December 2000
Supreme Court 4 pages STATE OF BIHAR Vs CHANDRA BHUSAN SINGH .
Bench: K.T.THOMAS,R.P.SETHI |
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13 December 2000
Supreme Court 3 pages MGMT. OF SRI GANAPATI BUS SERVICE Vs P.O., LABOUR COURT
Case number: C.A. No.-002340-002342 / 1999 |
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13 December 2000
Supreme Court 8 pages DMAI Vs
Bench: B.N.KRIPAL,D.P.MOHAPATRO |
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13 December 2000
Supreme Court 2 pages HOUSING & URBAN DEV. CORPN. LTD. Vs M.C.D.
Case number: C.A. No.-006645-006645 / 1999 |
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12 December 2000
Supreme Court 3 pages STATE OF U.P. Vs MUNDRIKA .
Case number: Crl.A. No.-000517-000517 / 1992 |
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12 December 2000
Supreme Court 7 pages M. NARSINGA RAO Vs STATE OF A.P.
Case number: Crl.A. No.-000719-000719 / 1995 |
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12 December 2000
Supreme Court 6 pages K.R. LAKSHMAN Vs KARNATAKA ELECT. BOARD
Bench: B.N.AGRAWAL,G.B.PATTANAIK |
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12 December 2000
Supreme Court 5 pages Vs
Case number: / |
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12 December 2000
Supreme Court 2 pages MGMT. OF ADDISONS PAINTS & CHEMICALS Vs WORKMEN REP. BY THE SECTT.(A.P.&C)
Case number: C.A. No.-000392-000392 / 1997 |
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12 December 2000
Supreme Court 1 pages TULSIBHAI JIVABHAI CHANGANI Vs STATE OF GUJARAT
Case number: Crl.A. No.-001104-001104 / 2000 |
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12 December 2000
Supreme Court 3 pages INDIAN AIRLINES LTD. Vs S. GOPALAKRISHNAN
Bench: S R BAABU,S V PAATIL |
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12 December 2000
Supreme Court 9 pages R. KESHAVA Vs M.B. PRAKASH .
Bench: U C BANERJEE,R P SETHI,K.T.THOMAS |
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12 December 2000
Supreme Court 2 pages M/S. KHATEMA FIBRES LTD. Vs STATE OF U.P.
Bench: S.R.BABU,R.C.LAHOTI |
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12 December 2000
Supreme Court 7 pages J.K. SYNTHETICS Vs RAJASTHAN TRADE UNION KENDRA
Bench: S.R.BABU,S.N.VARIAVA |
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12 December 2000
Supreme Court 2 pages PIPAL SINGH Vs STATE OF PUNJAB
Bench: S.R.BABU,D.P.MOHAPATRO |