Showing 23641 - 23655 of 41947 judgements
13 December 2000
Supreme Court
4 pages
STATE OF BIHAR Vs CHANDRA BHUSAN SINGH .

Bench: K.T.THOMAS,R.P.SETHI
Case number: Crl.A. No.-001111-001112 / 2000
Diary number: 8709 / 2000
Advocates: Vs HIMANSHU SHEKHAR

13 December 2000
Supreme Court
3 pages
MGMT. OF SRI GANAPATI BUS SERVICE Vs P.O., LABOUR COURT

Case number: C.A. No.-002340-002342 / 1999
Diary number: 15508 / 1998
Advocates: Vs S. USHA REDDY

13 December 2000
Supreme Court
8 pages
DMAI Vs

Bench: B.N.KRIPAL,D.P.MOHAPATRO
Case number: C.A. No.-004186-004187 / 1988
Diary number: 70385 / 1988

13 December 2000
Supreme Court
2 pages
HOUSING & URBAN DEV. CORPN. LTD. Vs M.C.D.

Case number: C.A. No.-006645-006645 / 1999
Diary number: 16899 / 1999
Advocates: Vs AMITA GUPTA

12 December 2000
Supreme Court
3 pages
STATE OF U.P. Vs MUNDRIKA .

Case number: Crl.A. No.-000517-000517 / 1992
Diary number: 71087 / 1992
Advocates: Vs BHARAT SANGAL

12 December 2000
Supreme Court
7 pages
M. NARSINGA RAO Vs STATE OF A.P.

Case number: Crl.A. No.-000719-000719 / 1995
Diary number: 7261 / 1995
Advocates: S.. UDAYA KUMAR SAGAR Vs GUNTUR PRABHAKAR

12 December 2000
Supreme Court
6 pages
K.R. LAKSHMAN Vs KARNATAKA ELECT. BOARD

Bench: B.N.AGRAWAL,G.B.PATTANAIK
Case number: C.A. No.-000811-000822 / 1998
Diary number: 77248 / 1996
Advocates: Vs SANGEETA KUMAR

12 December 2000
Supreme Court
5 pages
Vs

Case number: /
Diary number: 2 / 5778

12 December 2000
Supreme Court
2 pages
MGMT. OF ADDISONS PAINTS & CHEMICALS Vs WORKMEN REP. BY THE SECTT.(A.P.&C)

Case number: C.A. No.-000392-000392 / 1997
Diary number: 77015 / 1996
Advocates: A. T. M. SAMPATH Vs S. R. SETIA

12 December 2000
Supreme Court
1 pages
TULSIBHAI JIVABHAI CHANGANI Vs STATE OF GUJARAT

Case number: Crl.A. No.-001104-001104 / 2000
Diary number: 16708 / 2000
Advocates: Vs HEMANTIKA WAHI

12 December 2000
Supreme Court
3 pages
INDIAN AIRLINES LTD. Vs S. GOPALAKRISHNAN

Bench: S R BAABU,S V PAATIL
Case number: C.A. No.-007310-007311 / 2000
Diary number: 18830 / 1999

12 December 2000
Supreme Court
9 pages
R. KESHAVA Vs M.B. PRAKASH .

Bench: U C BANERJEE,R P SETHI,K.T.THOMAS
Case number: Crl.A. No.-001103-001103 / 2000
Diary number: 14674 / 2000

12 December 2000
Supreme Court
2 pages
M/S. KHATEMA FIBRES LTD. Vs STATE OF U.P.

Bench: S.R.BABU,R.C.LAHOTI
Case number: C.A. No.-004658-004658 / 1998
Diary number: 9790 / 1998
Advocates: K. R. SASIPRABHU Vs RR-EX-PARTE

12 December 2000
Supreme Court
7 pages
J.K. SYNTHETICS Vs RAJASTHAN TRADE UNION KENDRA

Bench: S.R.BABU,S.N.VARIAVA
Case number: C.A. No.-005074-005079 / 1996
Diary number: 18337 / 1995
Advocates: Vs PARMANAND GAUR

12 December 2000
Supreme Court
2 pages
PIPAL SINGH Vs STATE OF PUNJAB

Bench: S.R.BABU,D.P.MOHAPATRO
Case number: Crl.A. No.-000432-000432 / 1999
Diary number: 6339 / 1998